High Courts25 May 2023Disposed Of
Ajay Singh Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1117
CPC-Section 151Delhi Land Reforms Act, 1954-Section 74(4)Act, 1957-Section 507(a)
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Delhi High Court judgments
1,36,357 judgments · page 1,826 of 6,818
High Courts25 May 2023Disposed Of
Devender Singh Vs Land And Building Department & Ors.
Delhi High Court · (2023) 05 DEL CK 1098
CPC-Section 151
High Courts25 May 2023Disposed Of
Bir Singh Deceased Through Lrs A. Anuj Yadav & Anr. Vs Gaon Sabha Village Kapashera & Ors.
Delhi High Court · (2023) 05 DEL CK 1126
East Punjab Consolidation Act, 1948-Section 21
High Courts25 May 2023Disposed Of
Ram Niwas Vs Rajni Singhal & Ors.
Delhi High Court · (2023) 05 DEL CK 1176
High Courts25 May 2023Disposed Of
Creative Arts Education Society Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1224
Income Tax Act, 1961-Section 147-148, 148, 148A(b), 148A(d)
High Courts25 May 2023Dismissed
Govt Of NCT Delhi & Ors. Vs Dr Hemraj Singh & Anr.
Delhi High Court · (2023) 05 DEL CK 1282
High Courts25 May 2023Disposed Of
Sunil Kumar Vs State
Delhi High Court · (2023) 05 DEL CK 1347
Code of Criminal Procedure, 1973-Section 439IPC-Section 307, 34, 120BArms Act-Section 25, 54
High Courts25 May 2023Disposed Of
Anurag Goel Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1349
Cr.P.C-Section 439IPC-Sections 420, 467, 468, 471, 120-B
High Courts25 May 2023Disposed Of
Rakesh & Ors. Vs State & Ors.
Delhi High Court · (2023) 05 DEL CK 1352
Indian Penal Code-Section 452, 323, 324, 34, 354Cr.P.C.-Section 482
High Courts25 May 2023Disposed Of
Gyanender Singh Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1353
IPC-Sections 463, 467, 468, 471, 120B, 420, 34CrPC-Section 482Constitution of India-Articles 226, 227
High Courts25 May 2023Allowed
M/s Mahesh Construction Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1433
Arbitration and Conciliation Act, 1996-Section 37, 34, 31(7)
High Courts25 May 2023Dismissed
Sh Aqueel Ud Din Thr Sh Salem Ud Din Vs Delhi Wakf Board
Delhi High Court · (2023) 05 DEL CK 1447
Wakf Act, 1984Delhi Muslim Wakfs Act, 1943Wakf Act, 1954-Section 22
High Courts25 May 2023Disposed Of
Satya Narayan Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1459
High Courts25 May 2023Dismissed
Vinay Kumar Kushwha alias Gullu Vs State
Delhi High Court · (2023) 05 DEL CK 1486
Indian Penal Code-Section 302, 304 Part II, 304Arms ActCr.P.C-Section 313
High Courts25 May 2023
Al Amanath Haj Services India Pvt. Ltd. Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1509
High Courts25 May 2023
Krishna Diagnostic Private Limited Vs Income Tax Officer Ward 14 3 Delhi
Delhi High Court · (2023) 05 DEL CK 1550
Income Tax Act, 1961-Section 148A(b), 133(6), 148A(d)
High Courts25 May 2023Dismissed
Ashok Aggarwal Vs M/S Sesame Foods Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 1576
Code of Criminal Procedure, 1973-Section 482, 251, 263(g)Negotiable Instruments Act, 1881-Section 138, 139, 143, 145, 145(1), 145(2)Indian Evidence Act, 1872-Section 106
High Courts25 May 2023Dismissed
Darshan Harish Joshi Vs The State Govt Of NCT Delhi
Delhi High Court · (2023) 05 DEL CK 1568
Cr.P.C.-Section 439IPC-Section 170, 389, 465, 471, 120B, 34, 387
High Courts25 May 2023
Leela Devi Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2023) 05 DEL CK 1620
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts25 May 2023Disposed Of
Mohan Kumar Singh & Ors. Vs Staff Selection Commission & Ors.
Delhi High Court · (2023) 05 DEL CK 1690