High Courts26 May 2023Disposed Of
Shamnath Apartments Residents Welfare Asso Regd Vs Barkha Moga And Others
Delhi High Court · (2023) 05 DEL CK 0411
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,824 of 6,818
High Courts26 May 2023Disposed Of
Life Insurance Corporation Of India Vs Shrishti Properties Pvt Ltd
Delhi High Court · (2023) 05 DEL CK 0410
Code of Civil Procedure, 1908 — Order 2 Rule 12, Order 11 Rule 12Delhi Rent Control Act, 1958 — Section 14(1)(n)
High Courts26 May 2023Disposed Of
North East Tribal Welfare Society (Regd) Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0409
Delhi Land Reforms Act, 1954 — Section 3(5), 3(13), 3(15), 81, 185Delhi Municipal Corporation Act, 1957 — Section 507, 507(a)Delhi Development Act, 1957 — Section 11
High Courts26 May 2023Disposed Of
Ramanand Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0408
Land Acquisition Act, 1894 — Section 4, 6, 17(1)
High Courts26 May 2023Disposed Of
Amrita Hundal Vs Air India Ltd & Anr
Delhi High Court · (2023) 05 DEL CK 0407
Constitution Of India, 1950 — Article 226
High Courts26 May 2023Dismissed
Babu Ram Vs Budh Singh
Delhi High Court · (2023) 05 DEL CK 0406
Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B, 25B(s), 25B(8)
High Courts26 May 2023Disposed Of
Sharafat Khan & Another Vs Northern Railway & Another
Delhi High Court · (2023) 05 DEL CK 0405
Code of Criminal Procedure, 1973 — Section 357Indian Penal Code, 1860 — Section 290, 304A
High Courts26 May 2023Disposed Of
Vipin Kumar @Billa Vs State
Delhi High Court · (2023) 05 DEL CK 0404
Code of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 34, 307, 324, 326
High Courts26 May 2023Allowed
NHPC Limited Vs Jaiprakash Associates Ltd.
Delhi High Court · (2023) 05 DEL CK 0403
Limitation Act, 1963 — Article 18, 55, 137Arbitration and Conciliation Act, 1996 — Section 18, 28, 28(2), 28(3), 31, 31(2), 31(3), 34, 34(2)(a)(iii), 34(2)(b), 34(2A), 34(3)Indian Contract Act, 1872 — Section 55, 70, 73
High Courts26 May 2023Disposed Of
Vinod Sahni Vs Municipal Corporation Of Delhi And Ors.
Delhi High Court · (2023) 05 DEL CK 0402
Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
High Courts26 May 2023Disposed Of
Radha Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0401
Constitution Of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 363
High Courts26 May 2023Disposed Of
Jagdish Sahu And Ors. Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0400
Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
High Courts26 May 2023Disposed Of
Rajendra Sahni Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0399
Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
High Courts26 May 2023Disposed Of
Mahavir And Ors. Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2023) 05 DEL CK 0398
Constitution Of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
High Courts26 May 2023Disposed Of
Sham Nathuram Yenpure & Ors Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0397
High Courts26 May 2023Disposed Of
Mewa Lal Mahto Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 0396
High Courts26 May 2023Disposed Of
Travelport International Operations Limited United Kingdom Vs Commissioner Of Income Tax International Taxation 3 N.Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0395
Income Tax Act, 1961 — Section 143(1), 245
High Courts26 May 2023Disposed Of
M/S CTC Geotechnical Private Limited Vs Deputy Director F Income Tax Cpc Bangalore & Anr
Delhi High Court · (2023) 05 DEL CK 0394
Income Tax Act, 1961 — Section 143(1), 244A
High Courts26 May 2023Disposed Of
Km Seema And Ors Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0393
High Courts26 May 2023Disposed Of
Sonu Yadav Vs Union Of India And Anr
Delhi High Court · (2023) 05 DEL CK 0392