High Courts26 May 2023Disposed Of
Lalit Kumar Arora Vs The State & Ors.
Delhi High Court · (2023) 05 DEL CK 1529
Code of Civil Procedure, 1908-Order VI Rule 17Indian Succession Act, 1925-Section 222
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,823 of 6,818
High Courts26 May 2023Disposed Of
UPES (Formerly Known As University Of Petroleum And Energy Studies) Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1553
Income Tax Act, 1961-Section 147-148, 148, 148A(b), 148A(d)
High Courts26 May 2023Disposed Of
Home Credit India B.V. Vs Assistant Commissioner Of Income Tax Circle 2 1 1, International Taxation New Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1554
Income Tax Act, 1961-Section 148A(b), 50CA
High Courts26 May 2023Disposed Of
Sagarika Ghosh -Legal Heir Of Late Sh. Dipankar Mohan Ghosh- Through Her Spa Holder Upendra Nath Marwah Vs Assistant Commissioner Of Income Tax Circle-1(3)(1), Intl. Taxn. Delhi & Anr
Delhi High Court · (2023) 05 DEL CK 1555
Income Tax Act, 1961-Section 263, 144C(1), 147, 144C(3)
High Courts26 May 2023Disposed Of
Squadron Leader Neelam Chahar Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1614
Air Force Regulations 1964Constitution of India-Article 14, 226, 227Armed Forces Tribunal Act, 2007-Section 3(o), 14
High Courts26 May 2023Dismissed
Deepak Beri Vs Atul Beri & Ors.
Delhi High Court · (2023) 05 DEL CK 1434
Code of Civil Procedure, 1908-Order XLIII Rule 1, XXII Rule 3(1), XII Rule 6, XL Rule 1, Section 151, XXXIX Rule 4, 2(11), XXII Rule 5Delhi High Court Act-Section 10
High Courts26 May 2023Dismissed
Batra Hospital & Medical Research Centre Of Ch. Aishi Ram Batra Public Charitable Trust Vs Batra Hospital Employees Union
Delhi High Court · (2023) 05 DEL CK 1634
Payment of Bonus Act, 1965-Section 32(v)(c), 32(v), 32, 1Societies Registration Act, 1998Income Tax Act, 1961-Section 80G, 80G(5), 10(23C), 2(15)
High Courts26 May 2023Disposed Of
Sonu Yadav Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 1691
High Courts26 May 2023Disposed Of
IC-76585M Major Nishant Kaushik Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 1653
Armed Forces Tribunal Act, 2007-Section 32
High Courts26 May 2023Dismissed
KM Seema & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1692
High Courts26 May 2023Disposed Of
Saurabh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1694
High Courts26 May 2023Disposed Of
Savita (L/CT) Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1701
High Courts26 May 2023Disposed Of
Rohit Singh Rathore & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1702
ITBP Act & Rules
High Courts26 May 2023Disposed Of
Jagdish Sahu & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1730
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts26 May 2023Disposed Of
Mahavir & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1731
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts26 May 2023Partly Allowed
Rajendra Sahni Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1732
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts26 May 2023Disposed Of
Travelport International Operations Limited United Kingdom Vs Commissioner Of Income Tax International Taxation 3 N.Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1757
Income Tax Act, 1961-Section 245, 143(1)
High Courts26 May 2023Dismissed
Sant Ram Vs The Commissioner Of Police & Anr.
Delhi High Court · (2023) 05 DEL CK 1784
CCS Pension Rules, 1972-Rule 14, 41
High Courts26 May 2023Disposed Of
Mewa Lal Mahto Vs Union Of India
Delhi High Court · (2023) 05 DEL CK 1785
High Courts26 May 2023Dismissed
Sant Ram Vs Commissioner Of Police And Anr.
Delhi High Court · (2023) 05 DEL CK 0469
Central Civil Services (Pension) Rules, 1972 — Rule 14