High Courts31 May 2023Disposed Of
Tarun Kumar & Anr. Vs Principal Happy Hours School & Ors.
Delhi High Court · (2023) 05 DEL CK 0269
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,811 of 6,818
High Courts31 May 2023Disposed Of
Abdul @ Natiya & Ors Vs State
Delhi High Court · (2023) 05 DEL CK 0268
Indian Penal Code, 1860 — Section 34, 302, 323Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 25, 27
High Courts31 May 2023Disposed Of
Sudesh & Anr. Vs S.H.O. Police Station Kanjhawala & Anr.
Delhi High Court · (2023) 05 DEL CK 0267
High Courts31 May 2023Dismissed
Anju Kumari Vs Sumit Kumar @ Sunny
Delhi High Court · (2023) 05 DEL CK 0266
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17Code Of Criminal Procedure, 1973 — Section 125
High Courts31 May 2023Disposed Of
Bishamber Singh And Anr Vs Sanjay Bhardwaj
Delhi High Court · (2023) 05 DEL CK 0265
High Courts31 May 2023Dismissed
Dr. Ankit Sharma Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0264
Constitution of India, 1950 — Article 226
High Courts31 May 2023Disposed Of
Govt Of Nct Of Delhi And Ors Vs Satyavir Singh
Delhi High Court · (2023) 05 DEL CK 0263
High Courts31 May 2023Disposed Of
Jagdish Rai & Ors Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0262
High Courts31 May 2023Disposed Of
Madan Mohan Dhyani And Ors. Vs Union Of India And Ors.
Delhi High Court · (2023) 05 DEL CK 0261
High Courts31 May 2023Dismissed
Securities & Exchange Board Of India Vs Arihant Jain & Anr
Delhi High Court · (2023) 05 DEL CK 0260
Indian Penal Code, 1860 — Section 21, 21(9), 21(12)Code Of Criminal Procedure, 1973 — Section 200, 397, 401Securities and Exchange Board of India Act, 1992 — Section 11(13), 24, 27
High Courts31 May 2023Dismissed
S.Mamman Vs UOI Thr.Labour Enforcement Officer
Delhi High Court · (2023) 05 DEL CK 0259
Constitution of India, 1950 — Article 12, 311Indian Penal Code, 1860 — Section 21, 21(9), 21(12)Code Of Criminal Procedure, 1973 — Section 2(y), 197, 197(1), 482
High Courts31 May 2023Disposed Of
Soma Enterprise Ltd. Vs CBI
Delhi High Court · (2023) 05 DEL CK 0258
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 120B, 201, 204
High Courts31 May 2023Allowed
Dev Ranjan Mittra & Anr. Vs Aditya Barna Mittra
Delhi High Court · (2023) 05 DEL CK 0257
Limitation Act, 1963 — Article 19, 22, 113Code of Civil Procedure, 1908 — Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 4 To 24
High Courts31 May 2023Disposed Of
Oriental Insurance Co. Ltd. Vs Priyanka Sen & Ors.
Delhi High Court · (2023) 05 DEL CK 0256
Motor Vehicles Act, 1988 — Section 173
High Courts31 May 2023Disposed Of
Panna Impex Vs Commissioner Of Central Goods And Services Tax And Ors
Delhi High Court · (2023) 05 DEL CK 0255
High Courts31 May 2023Dismissed
M/S Anantraj Agencies Pvt Ltd Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 0254
Administrative Tribunals Act, 1985 — Section 21
High Courts31 May 2023Disposed Of
Ashok Kumar Sharma & Ors. . Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0253
High Courts31 May 2023Disposed Of
Ramesh Chandra Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0252
High Courts31 May 2023Disposed Of
Narendra Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 0251
High Courts31 May 2023Disposed Of
Anil Kumar Sharma & Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 05 DEL CK 0250