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Delhi High Court judgments

1,36,357 judgments · page 1,810 of 6,818

High Courts31 May 2023Dismissed

Securities & Exchange Board Of India Vs Arihant Jain & Anr.

Delhi High Court · (2023) 05 DEL CK 1716

Code of Criminal Procedure, 1973-Section 401, 200, 397Securities and Exchange Board of India Act, 1992-Section 24, 27, 11(13)SEBI (Prohibition of Fraudulent and Unfair Trade Practices relating to Securities Market) Regulations, 1995-Regulation 4(a), 4(e)
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High Courts31 May 2023Disposed Of

Soma Enterprise Ltd. Vs CBI

Delhi High Court · (2023) 05 DEL CK 1737

Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 173(8)Indian Penal Code-Section 120B, 201, 204
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High Courts31 May 2023Dismissed

Masibur Khan Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2023) 05 DEL CK 0274

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 20, 20(b)(i), 20(b)(ii), 20(b)(ii)(c), 23(c), 24, 27, 27A, 29, 35, 37, 37(1)(b)(ii), 41, 42, 43, 44, 52, 52A, 52A(1), 54, 57, 76Customs Act, 1962 — Section 110, 111, 118, 119
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High Courts31 May 2023Dismissed

Quentin Decon Vs Customs

Delhi High Court · (2023) 05 DEL CK 0273

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 19, 20(b)(i), 20(b)(ii), 20(b)(ii)(c), 21, 23, 23(c), 24, 27, 27A, 29, 35, 37, 37(1)(b)(ii), 41, 42, 43, 43(a), 44, 52, 52A, 52A(1), 54, 57, 60, 67, 76Customs Act, 1962 — Section 110, 111, 118, 119
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