High Courts31 May 2023Disposed Of
Sunder Singh (CT/GD CISF) Vs Director General & Ors.
Delhi High Court · (2023) 05 DEL CK 0249
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,812 of 6,818
High Courts31 May 2023Disposed Of
Manish Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 05 DEL CK 0248
High Courts31 May 2023Disposed Of
Amit Kumar Meena Vs Union Of India & Ors
Delhi High Court · (2023) 05 DEL CK 0247
High Courts31 May 2023Partly Allowed
Kanchan Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2023) 05 DEL CK 0246
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts31 May 2023Partly Allowed
Rajesh Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0245
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts31 May 2023Partly Allowed
Bhagoli Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0244
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3(3)
High Courts31 May 2023Disposed Of
Vijay Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 0243
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
High Courts31 May 2023Allowed
Vikram Ruhal Vs Delhi Police & Ors
Delhi High Court · (2023) 05 DEL CK 0238
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 34, 313, 323, 406, 498A, 506
High Courts31 May 2023Disposed Of
Rajdeep Harrison Vs National Insurance Co Ltd & Ors
Delhi High Court · (2023) 05 DEL CK 0237
High Courts31 May 2023Dismissed
National Insurance Co Ltd Vs Rajdeep Harrison & Ors
Delhi High Court · (2023) 05 DEL CK 0236
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 338
High Courts31 May 2023Dismissed
Bablu Vs State & Anr
Delhi High Court · (2023) 05 DEL CK 0235
Indian Penal Code, 1860 — Section 376, 506, 511Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 6, 12
High Courts31 May 2023Disposed Of
Charles Ezih @ Papa Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 0234
Constitution of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 309, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 27A, 29, 31, 31A, 67
High Courts31 May 2023
Pradeep Kumar @Sandeep Sharma Vs State (Nct Of Delhi)
Delhi High Court · (2023) 05 DEL CK 0233
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2023Disposed Of
Haldiram India Pvt. Ltd. Vs M/s Krishnashree Foods & Ors.
Delhi High Court · (2023) 05 DEL CK 2031
Code of Civil Procedure, 1908-Order XXIII Rule 3Trade Marks Act, 1999Copyright Act, 1957
High Courts30 May 2023Disposed Of
Ghanshy Am Dass Since Deceased Through His LRs & Ors. Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1129
Delhi Land Reforms Act, 1954-Section 81, 185Delhi Municipal Corporation Act, 1957-Section 507A
High Courts30 May 2023Disposed Of
Master Neelabh Satapathy & Anr. Vs Prudence School & Ors.
Delhi High Court · (2023) 05 DEL CK 1132
High Courts30 May 2023Disposed Of
Kusum Gupta Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1134
Delhi Municipal Corporation Act, 1957-Section 507Delhi Land Reforms Act, 1954-Section 81
High Courts30 May 2023Disposed Of
Blue Moon Cafe Vs Deputy Commissioner Of Police & Anr
Delhi High Court · (2023) 05 DEL CK 1179
High Courts30 May 2023Disposed Of
Khandesh Haj Corporation Vs Union of India
Delhi High Court · (2023) 05 DEL CK 1173
High Courts30 May 2023Disposed Of
Vodafone Mauritius Limited Vs Assistant Commissioner Of Income-Tax Circle International Tax 3 (1) (1), Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1223
Income Tax Act, 1961