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Delhi High Court judgments

1,36,357 judgments · page 1,813 of 6,818

High Courts30 May 2023Disposed Of

Ramesh Manglani Vs Directorate Of Enforcement

Delhi High Court · (2023) 05 DEL CK 1239

Code of Criminal Procedure, 1973-Section 439, 436, 437, 436A, 306, 307Prevention of Money Laundering Act, 2002-Section 45, 3, 4, 70, 8(5), 50, 2(fa), 44 (Explanation, clause (ii)), 45(1), 45(1)(i), 45(1)(ii), 45(2)Indian Penal Code, 1860-Section 409, 467, 468, 471, 477A, 120B
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High Courts30 May 2023Dismissed

Central Bureau Of Investigtation Vs Kapil Wadhawan & Anr.

Delhi High Court · (2023) 05 DEL CK 1348

Code of Criminal Procedure, 1973-Section 482, 439(2), 167, 167(2), 167(2)(a), 167(2)(a)(i), 167(2)(a)(ii), 173, 173(2), 173(5), 173(8), 190(1)(b), 309, 309(2), 57, 2(g)IPC-Section 120B, 409, 420, 477A, 206, 411, 424, 465, 468, 419, 201Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
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High Courts30 May 2023Allowed

D. B. Madan Vs Punjab National Bank Through Its Chief Manager

Delhi High Court · (2023) 05 DEL CK 1389

Punjab National Bank Officer Employees’ (Discipline and Appeal) Regulations, 1977-Regulation 15, 15(1), 15(3), 15(3)(a), 15(3)(b)Prevention of Corruption Act, 1988-Section 13(i)(d), 13(2)Indian Penal Code-Sections 420, 467, 468, 471, 120-B
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High Courts30 May 2023Partly Allowed

Raj Kumari Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 05 DEL CK 1628

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
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