High Courts31 May 2023Disposed Of
Madan Mohan Dhyani & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1482
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,809 of 6,818
High Courts31 May 2023Disposed Of
Abdul @ Natiya & Ors. Vs State
Delhi High Court · (2023) 05 DEL CK 1484
Indian Penal Code, 1860-Sections 302, 323, 34, 307 and 304 Part IArms Act, 1959-Sections 27 and 25Cr.P.C-Section 313
High Courts31 May 2023Disposed Of
Vivek College Of Ayurvedic Science And Hospital Vs Union Of India & Ors.
Delhi High Court · (2023) 05 DEL CK 1514
Constitution of India-Article 14, 19(1)(g), 19(6), 226, 142Indian Medicine Central Council Act, 1970-Section 2(ea), 13A, 13A(6), 13A(8)(a), 13A(8)(c), 13A(8)(e), 13C, 22, 23, 24, 25, 26(1), 26(2), 28, 29, 31, 36(1), 36(1)(j)2016 Regulations-Regulation 3, 3(1), 3(1)(f), 8, Schedule-V, 4 to 11
High Courts31 May 2023Allowed
Incredible Unique Buildcon Private Limited Vs Office Of The Income Tax Officer Ward (12) (1) New Delhi
Delhi High Court · (2023) 05 DEL CK 1556
Income-tax Act, 1961-Section 205, 199, Chapter-XVII
High Courts31 May 2023Disposed Of
Syndicate Buildcon Private Limited Vs Principal Commissioner Of Income Tax 7 & Ors.
Delhi High Court · (2023) 05 DEL CK 1557
Income-tax Act-Section 147, 144B
High Courts31 May 2023Disposed Of
Hydrocarbons Education And Research Society Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 05 DEL CK 1558
Income Tax Act, 1961-Section 148A(d), 148, 148A(b), 147-148
High Courts31 May 2023Disposed Of
Ashok Jain Vs Assessment Unit Income Tax Department New Delhi
Delhi High Court · (2023) 05 DEL CK 1561
Income Tax Act, 1961-Sections 147, 148, 148A(b), 148A(d)
High Courts31 May 2023
Sistema Asia Fund Pte Ltd Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 05 DEL CK 1562
Income Tax Act, 1961-Section 148A(d), 148, 148A(b), 50CA
High Courts31 May 2023Dismissed
M/S Anantraj Agencies Pvt Ltd. Vs Union Of India & Anr
Delhi High Court · (2023) 05 DEL CK 1563
Delhi Development Act, 1957Administrative Tribunals Act, 1985-Section 21
High Courts31 May 2023Disposed Of
Charles Ezih @ Papa Vs Narcotics Control Bureau
Delhi High Court · (2023) 05 DEL CK 1569
Code of Criminal Procedure, 1973-Section 439, 309NDPS Act-Sections 8, 21, 22, 27A, 29, 31, 31-A, 37, 67Constitution of India-Article 21
High Courts31 May 2023Allowed
Pradeep Kumar @Sandeep Sharma Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1567
Code of Criminal Procedure, 1973-Section 439IPC-Sections 406, 420, 467, 468, 471, 120B
High Courts31 May 2023Dismissed
National Insurance Co Ltd Vs Rajdeep Harrison & Ors
Delhi High Court · (2023) 05 DEL CK 1581
Motor Vehicles Act, 1988-Section 173IPC-Sections 279, 338, 304-A
High Courts31 May 2023Dismissed
Bablu Vs State & Anr.
Delhi High Court · (2023) 05 DEL CK 1566
Cr.P.C.-Section 439, 164IPC-Sections 376, 506, 511POCSO Act-Sections 6, 12
High Courts31 May 2023Disposed Of
The Oriental Insurance Co. Ltd. Vs Priyanka Sen & Ors.
Delhi High Court · (2023) 05 DEL CK 1599
Motor Vehicles Act, 1988-Section 173
High Courts31 May 2023
Jaan Mohd & Ors. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1625
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts31 May 2023
Puran Singh Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1630
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts31 May 2023
Rajesh Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1633
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts31 May 2023
Bhagoli Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1635
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts31 May 2023
Vijay Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1636
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
High Courts31 May 2023
Kanchan Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1637
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3)Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017