High Courts01 Jun 2023Disposed Of
Surender Singh Vs Union Of India And Anr
Delhi High Court · (2023) 06 DEL CK 0021
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,807 of 6,818
High Courts01 Jun 2023Disposed Of
Maj Gen Shri Kant Sharma SM VSM Retd Vs Union Of India Through & Ors.
Delhi High Court · (2023) 06 DEL CK 0020
High Courts01 Jun 2023Dismissed
Kamal Kant Vs Union Of India And Ors
Delhi High Court · (2023) 06 DEL CK 0019
Ex-Servicemen (Re-employment in Central Civil Services and Posts) Amendment Rules, 2012 — Rule 5, 5(b), 5(c)
High Courts01 Jun 2023Dismissed
Neha Chaturvedi Vs State & Anr
Delhi High Court · (2023) 06 DEL CK 0018
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Protection of Women from Domestic Violence Act, 2005 — Section 12, 18, 29, 31, 31(1)
High Courts01 Jun 2023Dismissed
Naman Kulthia Vs Directorate Of Revenue Intelligence .
Delhi High Court · (2023) 06 DEL CK 0017
Code Of Criminal Procedure, 1973 — Section 438Customs Act, 1962 — Section 104, 132, 133, 135, 135A, 135(1)(a), 135(1)(b), 136
High Courts01 Jun 2023
Sun Pharma Laboratories Ltd Vs Windlas Biotech Ltd
Delhi High Court · (2023) 06 DEL CK 0016
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts01 Jun 2023
Phonographic Performance Limited Vs Sports And Leisure Apparel Limited & Ors
Delhi High Court · (2023) 06 DEL CK 0015
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts01 Jun 2023Disposed Of
Sun Pharma Laboratories Ltd Vs Windlas Biotech Ltd & Anr
Delhi High Court · (2023) 06 DEL CK 0014
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts31 May 2023Allowed
Tata SIA Airlines Limited Vs Vistara Home Appliances Private Limited & Ors.
Delhi High Court · (2023) 05 DEL CK 2024
The Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, Section 151The Trade Marks Act, 1999-Section 2(1)(zg), 2(m), 2(p), 9 and 11, 12, 29, 31
High Courts31 May 2023
Swadesh Pal Gupta Vs Late Smt. Shakuntala Harit Through Lr Amrit Prakash Harit
Delhi High Court · (2023) 05 DEL CK 1086
High Courts31 May 2023Disposed Of
M/s Poonam Backliwal Vs Mangilal Rikhabchand HUF
Delhi High Court · (2023) 05 DEL CK 1090
Code of Civil Procedure, 1908-Order 6 Rule 17, 23 Rule 1Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts31 May 2023Disposed Of
Amarjeet Singh Vs The Principal Happy Hours School & Ors.
Delhi High Court · (2023) 05 DEL CK 1133
High Courts31 May 2023Disposed Of
Ms Ananya Tiwari Throuh Father Guardian Shri Sanjay Kumar Tiwari Vs Central Board Of Secondry Education
Delhi High Court · (2023) 05 DEL CK 1135
CBSE Rules
High Courts31 May 2023Disposed Of
Tarun Kumar & Anr. Vs The Principal Happy Hours School & Ors.
Delhi High Court · (2023) 05 DEL CK 1136
Code of Civil Procedure-Section 151
High Courts31 May 2023Disposed Of
Shri Pankaj Asthana Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 05 DEL CK 1137
CPC-Section 151
High Courts31 May 2023Disposed Of
Smt. Sudesh & Anr. Vs S.H.O. Police Station Kanjhawala & Anr.
Delhi High Court · (2023) 05 DEL CK 1139
CPC-Section 151Unified Building Bye Laws for Delhi 2016-Clause 2.0.1(d)(vii) of Chapter 2
High Courts31 May 2023Disposed Of
Deeksha & Anr. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 05 DEL CK 1140
High Courts31 May 2023Dismissed
Anju Kumari Vs Sumit Kumar @ Sunny
Delhi High Court · (2023) 05 DEL CK 1174
CPC, 1908-Order VI Rule 17IPC-Section 498-A, 406, 34Cr.P.C.-Section 125
High Courts31 May 2023Disposed Of
Bishamber Singh & Anr. Vs Sanjay Bhardwaj
Delhi High Court · (2023) 05 DEL CK 1171
High Courts31 May 2023Dismissed
Masibur Khan Vs State (Govt Of NCT Of Delhi)
Delhi High Court · (2023) 05 DEL CK 1170
NDPS Act-Section 20/29, 52, 57, 52A, 76, 52A(1), 53, 41 to 44, 20(b)(ii), 27, 20(b)(i), 20(b)(ii)(c), 23(c), 37, 35, 54, 37(1)(b)(ii), 19, 24, 27A, 52A(2), 52A(3), 52A(4)Code of Criminal Procedure, 1973-Section 439Indian Evidence Act, 1872