High Courts01 Jun 2023Disposed Of
Prime Asset Reconstruction Company Limited Vs Central Board Of Direct Tax & Ors.
Delhi High Court · (2023) 06 DEL CK 3316
Income Tax Act, 1961-Section 143(3), 147, 144B, 156, 148A(b), 148A(d), 148
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Delhi High Court judgments
1,36,357 judgments · page 1,805 of 6,818
High Courts01 Jun 2023Disposed Of
DLF Commercial Projects Corporation Vs National Faceleassassment Centre Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3318
Income Tax Act, 1961-Section 147, 144B, 156, 271A(1)(c)
High Courts01 Jun 2023Disposed Of
Rajib Saha Vs Income Tax Officer, Ward 10(1) & Anr.
Delhi High Court · (2023) 06 DEL CK 3319
Income Tax Act, 1961-Section 179
High Courts01 Jun 2023
Manju Vats & Ors. Vs Meena Pandey
Delhi High Court · (2023) 06 DEL CK 3320
Code of Civil Procedure, 1908-Order XII Rule 6
High Courts01 Jun 2023
Geeta Anand Vs Tanya Arjun & Anr.
Delhi High Court · (2023) 06 DEL CK 3303
Code of Civil Procedure, 1908-Order VII Rule 11Family Courts Act, 1984-Section 7(1) Explanation (d)Constitution of India-Article 227
High Courts01 Jun 2023Disposed Of
Modi Overseas Vs Income Tax Officer Ward 47(1) Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3321
Income Tax Act, 1961-Section 148A(d), 148
High Courts01 Jun 2023Allowed
Man Industries (India) Limited Vs Indian Oil Corporation Limited
Delhi High Court · (2023) 06 DEL CK 3322
Arbitration and Conciliation Act, 1996-Section 11, 12, 12(5), Proviso to Section 12(5), 13, 14, 15, 16, 29A, 34, 34(2)(b), 34(3)Arbitration and Conciliation (Amendment) Ordinance, 2015
High Courts01 Jun 2023Dismissed
Indian Railway Catering & Tourism Corp. Ltd. Vs M/s Goel & Goel
Delhi High Court · (2023) 06 DEL CK 3324
Arbitration and Conciliation Act, 1996-Section 34, 4, 28(3)Interest Act, 1978-Section 3(b)Limitation Act, 1963-Section 14
High Courts01 Jun 2023Disposed Of
Maj Gen Shri Kant Sharma SM VSM Retd Vs Union Of India Through & Ors.
Delhi High Court · (2023) 06 DEL CK 3329
High Courts01 Jun 2023Disposed Of
Amarjit Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 06 DEL CK 3330
Constitution of India-Article 226
High Courts01 Jun 2023Disposed Of
Surender Singh Vs Union Of India & Anr.
Delhi High Court · (2023) 06 DEL CK 3332
High Courts01 Jun 2023Dismissed
Naman Kulthia Vs Directorate Of Revenue Intelligence
Delhi High Court · (2023) 06 DEL CK 3299
Code of Criminal Procedure, 1973-Section 438Customs Act, 1962-Sections 104, 132, 133, 135(1)(a), 135(1)(b), 135A, 136
High Courts01 Jun 2023Disposed Of
Ram Babu Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3334
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3), 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts01 Jun 2023Dismissed
Neha Chaturvedi Vs State & Anr.
Delhi High Court · (2023) 06 DEL CK 3335
Code of Criminal Procedure, 1973-Section 397, 401, 482Protection of Women from Domestic Violence Act, 2005-Section 12, 18, 29, 31, 31(1)Indian Penal Code (45 of 1860)-Section 498A
High Courts01 Jun 2023Disposed Of
Salasar Enterprises Vs Central Bank Of India
Delhi High Court · (2023) 06 DEL CK 3338
High Courts01 Jun 2023Disposed Of
Jagdish Prasad Vs Govt. Of Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3340
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3(3), 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
High Courts01 Jun 2023Dismissed
Shalini Singh Vs United India Insurance Company Ltd & Ors.
Delhi High Court · (2023) 06 DEL CK 3342
Live Streaming and Recording of Court Proceedings Rules, 2022-Rules 5.1 to 5.6, Schedule-I, Schedule-IIIndian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012
High Courts01 Jun 2023Disposed Of
Parshotam Lal Vs Union Of India & Ors.
Delhi High Court · (2023) 06 DEL CK 3344
High Courts01 Jun 2023Disposed Of
Rishabh Rawat Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2023) 06 DEL CK 3177
Code of Criminal Procedure, 1973-Section 164, 439, 439(1A), 482Indian Penal Code, 1860-Section 375, 376, 377Indian Evidence Act, 1872-Section 114-A
High Courts01 Jun 2023Disposed Of
Master Divyansh Agrawal Minor Vs Directorate Of Education & Ors
Delhi High Court · (2023) 06 DEL CK 0085