High Courts02 Jun 2023Disposed Of
Malvinder Mohan Singh Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2023) 06 DEL CK 0026
Code Of Criminal Procedure, 1973 — Section 399(2), 401(2), 482
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,803 of 6,818
High Courts02 Jun 2023Disposed Of
Vivek Kumar Vs Union Of India And Others
Delhi High Court · (2023) 06 DEL CK 0025
High Courts02 Jun 2023Disposed Of
Naresh Kumar Vs Directorate General Border Of Security Force & Ors.
Delhi High Court · (2023) 06 DEL CK 0013
High Courts02 Jun 2023Dismissed
Kalinga Commercial Corporation Ltd . Vs Steel Authority Of India
Delhi High Court · (2023) 06 DEL CK 0012
Constitution of India, 1950 — Section 12, 14, 226Income Tax Rules, 1962 — Section 11UACompanies Act, 2013 — Section 2(57)
High Courts02 Jun 2023Dismissed
R K Tarun Vs National Medical Commission & Ors
Delhi High Court · (2023) 06 DEL CK 0011
Constitution of India, 1950 — Section 226
High Courts02 Jun 2023Allowed
National Highway Authority Of India Vs M/S Suresh Chandra
Delhi High Court · (2023) 06 DEL CK 0010
Arbitration and Conciliation Act, 1996 — Section 34, 34(2A), 34(2)(b)(ii), 37(1)(c)
High Courts02 Jun 2023Disposed Of
Sita Devi And Ors Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0009
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c)
High Courts02 Jun 2023Dismissed
B.L. Kashyap And Sons Ltd. Vs Mist Avenue Private Ltd
Delhi High Court · (2023) 06 DEL CK 0008
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34, 34(2A)Indian Contract Act, 1872 — Section 62
High Courts02 Jun 2023
Sean Dushyant Manchanda & Anr Vs Rabia Manchanda & Ors.
Delhi High Court · (2023) 06 DEL CK 0007
Code of Civil Procedure, 1908 — Order 7 Rule 1(d), Order 2 Rule 2, Order 12 Rule 6, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 14Evidence Act, 1872 — Section 115
High Courts02 Jun 2023Disposed Of
Nehal T. Bhimjyani Vs Union Of India And Ors
Delhi High Court · (2023) 06 DEL CK 0006
Constitution of India, 1950 — Section 14, 19, 21, 226, 227Code of Civil Procedure, 1908 — Order 7 Rule 10ASick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 3, 4(b), 5(1), 5(1)(b), 5(1)(c), 5(1)(d), 5(1)(e)
High Courts02 Jun 2023Disposed Of
Chandra Shekhar Upadhyay Vs Union Of India & Ors.
Delhi High Court · (2023) 06 DEL CK 0005
High Courts02 Jun 2023Disposed Of
Chaalak Shakti Vs Gnctd & Anr.
Delhi High Court · (2023) 06 DEL CK 0003
High Courts01 Jun 2023Allowed
Inter Ikea Systems BV Vs BR Retail India Private Limited & Anr.
Delhi High Court · (2023) 06 DEL CK 3348
CPC-Order XXIII Rule 3Trademarks Act, 1999
High Courts01 Jun 2023Disposed Of
Vicky @ Kapil Vs The State
Delhi High Court · (2023) 06 DEL CK 3203
Code of Criminal Procedure, 1973-Section 439, 482, 439(1-A), 161, 164Indian Penal Code-Sections 376, 506, 328Protection of Children from Sexual Offences Act, 2012-Section 6, 29
High Courts01 Jun 2023Partly Allowed
New Balance Athletics Inc. Vs New Balance Immigration Private Limited
Delhi High Court · (2023) 06 DEL CK 3204
Code of Civil Procedure, 1908 (CPC)-Section 151, Order IX Rule 7, XXXIX Rules 1 and 2, XIII-A Rule 3, XIII-A Rule 6(1)(a), XXXIX Rule 2ACommercial Courts Act-Order XI Rule 1(5)Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VII
High Courts01 Jun 2023Disposed Of
Rahul Yadav Vs Dimpy Garg, Divisional Railway Manager
Delhi High Court · (2023) 06 DEL CK 3209
High Courts01 Jun 2023Dismissed
Coir Board Vs Usha Malik
Delhi High Court · (2023) 06 DEL CK 3212
Code of Civil Procedure-Section 80, Order XII Rule VITransfer of Property Act-Section 106Delhi Rent Control Act, 1958
High Courts01 Jun 2023Disposed Of
Drishti (Minor) Through Natural Guardian Mr. Amit Kumar (Father) Vs DLDAV Public School & Anr.
Delhi High Court · (2023) 06 DEL CK 3228
High Courts01 Jun 2023Disposed Of
Dalip Kumar Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3229
CPC-Section 151