High Courts02 Jun 2023Allowed

Matloob Ahmad Vs Kamal Kishore & Anr.

Delhi High Court · (2023) 06 DEL CK 3283

CPC-Order VII Rule 11(d), VII Rule 11, I Rule 10Waqf Act, 1995-Section 85, 92, 6, 7Delhi Rent Control Act, 1958-Section 15(1), 14(1), 14(2)
High Courts02 Jun 2023Allowed

Gurmeet Singh Vs Manjeet Kaur & Anr.

Delhi High Court · (2023) 06 DEL CK 3286

Code of Civil Procedure-Order XII Rule 6, Section 115Specific Relief Act, 1963-Section 6, 6(3), 6(4)Transfer of Property Act, 1882-Section 53-A
High Courts02 Jun 2023Disposed Of

Nehal T. Bhimjyani Vs Union Of India & Ors.

Delhi High Court · (2023) 06 DEL CK 3336

Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(o), 4, 8(1), 12, 15(1), 16, 17, 17(3), 18, 18(4), 20(1), 22, 22(3), 22A, 25, 26, 32Sick Industrial Companies (Special Provisions) Repeal Act, 2003-Section 3, 4(b), 5(1), 5(1)(e)Constitution of India-Article 14, 19, 21, 226, 227
High Courts02 Jun 2023Dismissed

Kishan Lal @ Kartik Vs State

Delhi High Court · (2023) 06 DEL CK 3298

Code of Criminal Procedure, 1973-Section 439Indian Penal Code-Sections 302, 307, 148, 120BArms Act-Sections 25, 27, 54, 59