High Courts07 Jun 2023
ALTIMA Tours And Travels Pvt Ltd Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0060
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
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Delhi High Court judgments
1,36,357 judgments · page 1,799 of 6,818
High Courts07 Jun 2023
PKM Travels Yaseen Haj Group Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0059
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
AL Hidaya Hajj Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0058
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Njath Khidmathul Hujjaj Through Its Proprietor Muhammed Cheerathadayan Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0057
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
AL Tawaf Hajj And Umrah Travel And Tourism Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0056
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Allowed
Rangesh Srinivasan Vs Madhulika Bawa
Delhi High Court · (2023) 06 DEL CK 0055
Constitution of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 125, 397, 399, 401Hindu Marriage Act, 1955 — Section 24
High Courts07 Jun 2023Disposed Of
Simpal Srivastav Vs State
Delhi High Court · (2023) 06 DEL CK 0054
Indian Penal Code, 1860 — Section 34, 120B, 323, 342, 364A, 365, 506Code Of Criminal Procedure, 1973 — Section 164, 437, 437(1), 437(1)(i), 439
High Courts07 Jun 2023Disposed Of
Shah Alam Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 06 DEL CK 0053
Indian Penal Code, 1860 — Section 34, 120B, 323, 342, 364A, 365, 506Code Of Criminal Procedure, 1973 — Section 41B, 164, 437, 439
High Courts07 Jun 2023
Suhail Haj And Umrah Tours Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0052
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
Benzy Tours And Travels Pvt Ltd. & Anr Vs Union Of India Through Ministry Of Minority Affairs Through Its Secretary
Delhi High Court · (2023) 06 DEL CK 0051
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts06 Jun 2023
Gaurav Pundir Vs Equestrian Federation Of India & Ors.
Delhi High Court · (2023) 06 DEL CK 3215
National Sports Development Code of India, 2011Constitution of India-Article 226
High Courts06 Jun 2023
Gaurav Pundir Vs Equestrian Federation Of India & Ors.
Delhi High Court · (2023) 06 DEL CK 0073
Constitution of India, 1950 — Section 226
High Courts05 Jun 2023
Sanjay Jain (In JC) Vs Enforcement Directorate
Delhi High Court · (2023) 06 DEL CK 3225
Prevention of Money Laundering Act, 2002-Section 45, 45(1), first proviso to Section 45(1)NDPS Act-Section 37, 32ACode of Criminal Procedure, 1973
High Courts05 Jun 2023Disposed Of
Sher Singh @ Raj Bohara Vs State (NCT Of Delhi)
Delhi High Court · (2023) 06 DEL CK 3237
Official Secrets Act, 1923-Sections 3, 4, 5Indian Penal Code-Section 120-BCode of Criminal Procedure, 1973-Section 173
High Courts05 Jun 2023
Sanjay Jain (In JC) Vs Enforcement Directorate
Delhi High Court · (2023) 06 DEL CK 0002
Constitution of India, 1950 — Section 21Prevention of Money Laundering Act, 2002 — Section 45, 45(1)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 32A, 37
High Courts05 Jun 2023Disposed Of
Sher Singh @ Raj Bohara Vs State (Nct Of Delhi)
Delhi High Court · (2023) 06 DEL CK 0001
Official Secrets Act, 1923 — Section 3, 4, 5Indian Penal Code, 1860 — Section 120BCode Of Criminal Procedure, 1973 — Section 173
High Courts02 Jun 2023
AGFA NV & Anr. Vs The Assistant Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 06 DEL CK 3202
Patents Act, 1970-Section 117A, 2(1)(j), 2(1)(ja), 10(4), 10(4)(c), 10(5)
High Courts02 Jun 2023Disposed Of
Union Of India & Ors. Vs Surender Kumar
Delhi High Court · (2023) 06 DEL CK 3206
IPC-Sections 420, 478, 471CCS (CCA) Rules, 1965-Rule 11(ix), 27, 10(1), 14, 14(15), 14(18), 15Constitution of India-Article 226/227
High Courts02 Jun 2023Partly Allowed
National Institute Of Immunology Vs Vinod Kumar Gupta
Delhi High Court · (2023) 06 DEL CK 3213
Constitution of India-Article 226Industrial Disputes Act, 1947-Section 2(j), 10(1)(c), 11-A, 12(5), 17-A, 25, 25-F, 25 FDock Workers (Regulation of Employment) Act, 1948-Section 5-A
High Courts02 Jun 2023
Prakash Kumar Dixit Vs Ajay Kumar Bhalla & Ors.
Delhi High Court · (2023) 06 DEL CK 3187
Contempt of Courts Act, 1971-Section 2 (b)