High Courts07 Jun 2023Disposed Of
Trichy Sunshine Haj Services Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3196
Constitution of India-Article 14, 19(1)(g), 25, 25(1), 226
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Delhi High Court judgments
1,36,357 judgments · page 1,798 of 6,818
High Courts07 Jun 2023Disposed Of
Al- Mabrook Hajj Group Social Tours And Travels Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3195
Constitution of India-Articles 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Akbar Travel And Tours & Anr. Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3194
Constitution of India-Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Altima Tours And Travels Pvt Ltd Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3193
Constitution of India-Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Delta Tours And Travels Through Its Director & Anr. Vs Union Of India Through Ministry Of Minority Affairs Through Its Secretary
Delhi High Court · (2023) 06 DEL CK 3192
Constitution of India-Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Barakath Hajj Group Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3191
Constitution of India-Articles 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Al Amal Hajj Umra Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3190
Constitution of India-Articles 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Al Tawaf Hajj And Umrah Travel And Tourism Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3189
Constitution of India-Articles 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Al Rifai Haj Umra Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3188
Constitution of India-Articles 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
Shah Alam Vs State Govt Of NCT Of Delhi
Delhi High Court · (2023) 06 DEL CK 3235
CrPC-Sections 439, 164, 41B, 161, 437IPC-Sections 364A, 365, 342, 323, 506, 102B, 120B, 34Constitution of India
High Courts07 Jun 2023
Simpal Srivastav Vs State
Delhi High Court · (2023) 06 DEL CK 3238
CrPC-Section 439, 164, 437(1)(i), 437(1), 437IPC-Sections 364A, 365, 342, 323, 506, 102B, 34, 120BConstitution of India
High Courts07 Jun 2023
Al Hidaya Hajj Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3181
Constitution of India-Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
PKM Travels Yaseen Haj Group Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 3178
Constitution of India-Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
AL Amal Hajj Umra Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0067
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023Disposed Of
Trichy Sunshine Haj Services Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0066
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 25, 25(1), 226
High Courts07 Jun 2023
Akbar Travel And Tours & Anr Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0065
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
Delta Tours And Travels Through Its Director & Anr. Vs Union Of India Through Ministry Of Minority Affairs Through Its Secretary
Delhi High Court · (2023) 06 DEL CK 0064
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
Barakath Hajj Group Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0063
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
AL Rifai Haj Umra Service Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0062
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226
High Courts07 Jun 2023
AL- Mabrook Hajj Group Social Tours And Travels Vs Union Of India
Delhi High Court · (2023) 06 DEL CK 0061
Constitution of India, 1950 — Article 14, 19, 21, 25, 25(1), 226