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Delhi High Court judgments

1,36,357 judgments · page 1,796 of 6,818

High Courts26 Jun 2023Dismissed

Navi Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2023) 06 DEL CK 0097

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 293, 294, 313Evident Act, 1872 — Section 8, 25, 26, 27, 106
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High Courts26 Jun 2023Dismissed

Jagdish Vs State

Delhi High Court · (2023) 06 DEL CK 0096

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evident Act, 1872 — Section 8, 27, 106
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High Courts26 Jun 2023

Liyakat Ali Vs State Of Nct Delhi

Delhi High Court · (2023) 06 DEL CK 0095

Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evident Act, 1872 — Section 106
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High Courts26 Jun 2023Disposed Of

Parveen Rana Vs State

Delhi High Court · (2023) 06 DEL CK 0094

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
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High Courts26 Jun 2023Disposed Of

Raj Kumar & Anr Vs State

Delhi High Court · (2023) 06 DEL CK 0093

Indian Penal Code, 1860 — Section 34, 356, 365, 376D, 392, 411, 506Code Of Criminal Procedure, 1973 — Section 164, 277, 313Evident Act, 1872 — Section 114, 118
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High Courts23 Jun 2023Dismissed

Dr. Ranjan Agrawala Vs University Of Delhi & Ors.

Delhi High Court · (2023) 06 DEL CK 3227

Central Civil Services (Leave) Rules, 1972Postgraduate (Degree / Diploma) Post-Doctoral Courses Ordinance, 2011-Ordinance 26, Ordinance 9.6, Clause 9.7, 9.9 (iii)Postgraduate Medical Education Regulation, 2000-Regulation 10(1), 13.2
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High Courts19 Jun 2023

Babu Lal Bhawariya Vs State Of NCT Of Delhi

Delhi High Court · (2023) 06 DEL CK 3201

Code of Criminal Procedure, 1973-Section 439, 439(1A), 164, 161Indian Penal Code, 1860-Section 376, 376(2)(f)Protection of Children from Sexual Offences Act, 2012-Section 6, 29, 5(f)
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High Courts19 Jun 2023Dismissed

Babu Lal Bhawariya Vs State Of Nct Of Delhi

Delhi High Court · (2023) 06 DEL CK 0091

Code Of Criminal Procedure, 1973 — Section 161, 164, 439, 439(1A)Indian Penal Code, 1860 — Section 376, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 — Section 5(f), 6, 29
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High Courts14 Jun 2023Allowed

Preeti Chandra Vs Directorate Of Enforcement

Delhi High Court · (2023) 06 DEL CK 3258

Indian Penal Code, 1860-Section 34, 201, 406, 409, 120B, 420Prevention of Corruption Act, 1988-Section 7, 7(A), 8, 9, 10, 12, 13Prevention of Money Laundering Act, 2002-Section 3, 4, 45, 45(1), 50
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High Courts14 Jun 2023Allowed

Preeti Chandra Vs Directorate Of Enforcement

Delhi High Court · (2023) 06 DEL CK 0076

Constitution Of India, 1950 — Article 14, 15(3), 21, 32, 141, 142Indian Penal Code, 1860 — Section 34, 120B, 201, 409, 406, 420Prevention of Corruption Act, 1988 — Section 7, 7(A), 8, 9, 10, 12, 13
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