High Courts26 Jun 2023Partly Allowed

Madhu Bala Vs State

Delhi High Court · (2023) 06 DEL CK 3307

Code of Criminal Procedure, 1973-Section 161, 311, 313, 328, 329, Chapter XXV, Chapter XXIXIndian Penal Code, 1860-Section 300, 302, 304 Part I/304(1), 307, 326Code of Criminal Procedure, 1898 (old Cr.P.C.)-Section 411-A, 465
High Courts26 Jun 2023Disposed Of

Bablu & Ors. Vs State NCT Of Delhi

Delhi High Court · (2023) 06 DEL CK 3310

Indian Penal Code, 1860-Sections 34, 100, 302, 304, 304 Part II, 308, 341Code of Criminal Procedure, 1973-Sections 91, 313
High Courts26 Jun 2023Disposed Of

Raj Kumar & Anr Vs State

Delhi High Court · (2023) 06 DEL CK 3312

Indian Penal Code, 1860-Section 365/34, 356/34, 376D, 506, 411, 392, 506/34Code of Criminal Procedure, 1973-Section 164, 313, 277, 275, 276Evidence Act-Section 118, 114, Illustration (b) to Section 114
High Courts26 Jun 2023

Aman @ Sonu & Ors. Vs State

Delhi High Court · (2023) 06 DEL CK 3326

IPC-Sections 366, 34, 376-D, 376 (2) (n), 363, 365, 323, 506, 341, 186, 353, 427Cr.P.C-Sections 313, 161, 164Indian Evidence Act-Section 65-B
High Courts26 Jun 2023Dismissed

Anil Kumar Vs State

Delhi High Court · (2023) 06 DEL CK 3328

The Indian Penal Code, 1860-Ss 302, 307, 436, 304AIndian Evidence Act-Section 65BCr.P.C-Section 313
High Courts26 Jun 2023Disposed Of

Rajesh & Anr. Vs State

Delhi High Court · (2023) 06 DEL CK 0119

Indian Penal Code, 1860 — Section 34, 302, 304II, 323Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Jun 2023Dismissed

Anil Kumar Vs State

Delhi High Court · (2023) 06 DEL CK 0117

Indian Penal Code, 1860 — Section 302, 304A, 307, 436Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B
High Courts26 Jun 2023Dismissed

Subhash Chand Vs State

Delhi High Court · (2023) 06 DEL CK 0116

Indian Penal Code, 1860 — Section 34, 201, 302, 365, 392Evidence Act, 1872 — Section 65B
High Courts26 Jun 2023Disposed Of

Nikhil Rana Vs State

Delhi High Court · (2023) 06 DEL CK 0103

Indian Penal Code, 1860 — Section 120B, 174A, 201, 202, 203, 302Code Of Criminal Procedure, 1973 — Section 160, 293, 313Arms Act, 1959 — Section 25, 27
High Courts26 Jun 2023Disposed Of

Pawan Kumar Vs State Nct Of Delhi

Delhi High Court · (2023) 06 DEL CK 0102

Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 164, 313Evident Act, 1872 — Section 106, 118