High Courts02 Jun 2023Dismissed
State Bank Of India Vs Presiding Officer & Anr.
Delhi High Court · (2023) 06 DEL CK 3214
Constitution of India-Article 226, 227Evidence Act-Section 45I.D. Act, 1947-Section 17-B
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Delhi High Court judgments
1,36,357 judgments · page 1,800 of 6,818
High Courts02 Jun 2023Dismissed
The Sudhar Sabha Consumer Co-Operative Store Ltd. Vs The Delhi Consumer Co-Operative Wholesale Store Ltd. & Ors.
Delhi High Court · (2023) 06 DEL CK 3222
The Bombay Co-operative Societies Act, 1912The Co-operative Credit Societies Act, 1904The Co-operative Societies Act, 1912
High Courts02 Jun 2023Dismissed
Geeta Vs Kela Devi
Delhi High Court · (2023) 06 DEL CK 3223
Code of Civil Procedure-Order XLI Rule 11Cr.P.C.-Section 200, 156(3)Indian Evidence Act, 1872-Section 111
High Courts02 Jun 2023Allowed
Ms. Deep Shikha @ Dolly Vs Smt. Archana Jain
Delhi High Court · (2023) 06 DEL CK 3224
Code of Civil Procedure-Section 96, 151, Order XLI Rule 1, XXXVII, XXXVII Rule 3Negotiable Instruments Act, 1881-Section 138, 6IPC-Sections 406, 420, 383, 385, 468, 471, 120-B, 34
High Courts02 Jun 2023Dismissed
Subhash Chand Gupta Vs Tahir (Prop Of M/S Reshma Enterprises)
Delhi High Court · (2023) 06 DEL CK 3226
The Commercial Courts (Pre-Institution) Mediation and Settlement Rules, 2018-Rule 2(c)The Code of Civil Procedure, 1908-Order I Rule 10The Negotiable Instruments Act, 1881-Section 138
High Courts02 Jun 2023Disposed Of
Nem Singh & Ors. Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3230
CPC-Section 151, Order XXXIX Rules 1 and 2Delhi Municipal Corporation Act, 1957-Section 507
High Courts02 Jun 2023Disposed Of
Kuldip Kumar Bamotra Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 06 DEL CK 3234
CPC-Section 151
High Courts02 Jun 2023Dismissed
Mr. Kishor Bandekar & Ors. Vs Mr. Mahesh Candolkar & Ors.
Delhi High Court · (2023) 06 DEL CK 3240
Societies Registration Act, 1860RP Act-Section 36(4), 36(5)
High Courts02 Jun 2023Dismissed
The Union Of India Vs Reliance Industries Ltd. & Anr.
Delhi High Court · (2023) 06 DEL CK 3244
Arbitration and Conciliation Act, 1996-Part II, Section 21, 34, 34(2)(b)(ii), 44, 47, 48, 48(1)(a) to (e), 48(2), 48(2)(b), Explanation 1 to Section 48(2), 75, 81English Arbitration Act, 1996-Section 66, 67, 67(3)(b), 68Income Tax Act
High Courts02 Jun 2023Disposed Of
M/S NNS Online Pvt Ltd & Ors. Vs Chandra Prakash Pandey
Delhi High Court · (2023) 06 DEL CK 3219
High Courts02 Jun 2023Allowed
Parmod Kumar Jain Vs State & Ors.
Delhi High Court · (2023) 06 DEL CK 3248
Trade Marks Act, 1999-Sections 103, 104Cr.P.C-Section 482
High Courts02 Jun 2023Allowed
Shri Srinivasa Balaji Vs State Of NCT Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3268
Constitution of India-Article 227Code of Criminal Procedure-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Section 405, 406, 409, 415, 420, 120B
High Courts02 Jun 2023Disposed Of
Sh. Pramod Kandpal & Anr. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 06 DEL CK 3272
Cr.P.C-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13(B)(1), 13(B)(2)
High Courts02 Jun 2023Disposed Of
Mr. Arun Kumar & Ors. Vs State & Anr.
Delhi High Court · (2023) 06 DEL CK 3273
IPC-Section 498A, 406, 34Code of Criminal Procedure-Section 482
High Courts02 Jun 2023Allowed
Anchla & Ors. Vs Greenfields Public School & Anr.
Delhi High Court · (2023) 06 DEL CK 3274
Delhi School Education Act, 1973-Section 4, 4(1), 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 10(1), 11, 12, 14, 17, 17(1), 17(2), 17(3), 18, 18(3), 18(4), 18(5), 24(3), 24(4)Delhi School Education Rules, 1973-Rule 50, 51, 121, 177, 180Central Civil Services (Revised Pay) Rules, 2016
High Courts02 Jun 2023Disposed Of
Rakesh Bhola & Ors. Vs State & Ors.
Delhi High Court · (2023) 06 DEL CK 3275
IPC-Sections 354, 354A, 354B, 506, 509, 34
High Courts02 Jun 2023Disposed Of
Sagar @ Sagar Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3276
IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13(B)Code of Criminal Procedure-Section 482
High Courts02 Jun 2023Disposed Of
Yogesh @ Bunty Vs State Of N.C.T. Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3277
I.P.C.-Section 323, 354, 354B, 506, 509
High Courts02 Jun 2023
Malvinder Mohan Singh Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2023) 06 DEL CK 3278
Cr.P.C.-Section 482, 401 (2), 399 (2)
High Courts02 Jun 2023Disposed Of
Vinod Kumar & Anr. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3279
Code of Criminal Procedure-Section 482IPC-Section 323, 341, 354(B), 34Prevention of Corruption Act