High Courts01 Jun 2023Disposed Of
Master Divyansh Agrawal Minor Vs Directorate Of Education & Ors.
Delhi High Court · (2023) 06 DEL CK 3231
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,804 of 6,818
High Courts01 Jun 2023Allowed
Union Of India & Ors. Vs Op Mathur
Delhi High Court · (2023) 06 DEL CK 3233
Central Industrial Security Force Act, 1968Central Industrial Security Force Rules, 2001-Rule 57, 46, 54, 56Code of Civil Procedure, 1908-Section 100, 105(2), 9, Order XLIII Rule 1(u), XLIII Rule 1
High Courts01 Jun 2023
Vee Excel Drugs And Pharmaceuticals Pvt Ltd Vs Hab Pharmaceuticals And Research Limited
Delhi High Court · (2023) 06 DEL CK 3239
Constitution of India-Article 226, 227
High Courts01 Jun 2023Disposed Of
Noor Ahmad Khan & Anr. Vs Gaon Sabha Mahipalpur & Ors.
Delhi High Court · (2023) 06 DEL CK 3221
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Delhi Reforms Act, 1954-Section 11 read with Item 4 of Schedule I
High Courts01 Jun 2023Disposed Of
Food Corporation Of India Vs FCI Shramik Sangh Through Its General Secretary & Anr
Delhi High Court · (2023) 06 DEL CK 3220
High Courts01 Jun 2023Dismissed
Commissioner Of Customs -Airport And General Vs M/s. Bergen Engines India Pvt. Ltd.
Delhi High Court · (2023) 06 DEL CK 3241
Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 2(2), 3(3)(a)Customs Act, 1962-Section 129D(2)
High Courts01 Jun 2023Disposed Of
Sun Pharma Laboratories Ltd Vs Windlas Biotech Ltd
Delhi High Court · (2023) 06 DEL CK 3217
CPC-Order XXIII Rule 3
High Courts01 Jun 2023Disposed Of
The Scotch Whisky Association Vs Whiskin Spirits Pvt. Ltd.
Delhi High Court · (2023) 06 DEL CK 3216
CPC-Order XXIII Rule 3
High Courts01 Jun 2023Disposed Of
Sun Pharma Laboratories Ltd. Vs Windlas Biotech Ltd & Anr.
Delhi High Court · (2023) 06 DEL CK 3251
CPC-Order XXIII Rule 3
High Courts01 Jun 2023Allowed
Phonographic Performance Limited Vs Sports And Leisure Apparel Limited & Ors.
Delhi High Court · (2023) 06 DEL CK 3252
CPC-Order XXIII Rule 3
High Courts01 Jun 2023Disposed Of
Deep Mala Alias Deepa Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3255
IPC-Sections 452, 325, 406, 498A, 34, 506, 323CrPC-Section 200D.V. Act
High Courts01 Jun 2023Dismissed
Vyom Kumar Vs State Nct Of Delhi
Delhi High Court · (2023) 06 DEL CK 3262
Code of Criminal Procedure, 1973-Section 438IPC-Sections 279, 337, 332, 353, 307
High Courts01 Jun 2023Disposed Of
Parveen Sharma & Ors. Vs State & Anr.
Delhi High Court · (2023) 06 DEL CK 3264
IPC-Section 498-A, 406, 34Code of Criminal Procedure-Section 482
High Courts01 Jun 2023Disposed Of
Sandeep Kumar & Ors. Vs The State (Govt. of NCT of Delhi) & Anr.
Delhi High Court · (2023) 06 DEL CK 3265
IPC-Section 498A/406/34Code of Criminal Procedure, 1973-Section 482
High Courts01 Jun 2023Disposed Of
Sanjay Vs State (NCT) Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3266
IPC-Section 363Cr.P.C.-Section 482
High Courts01 Jun 2023Disposed Of
Mr. Ajeet & Ors. Vs State Of NCT Of Delhi Through Concerned SHO & Anr.
Delhi High Court · (2023) 06 DEL CK 3267
IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(1), 13B(2)Code of Criminal Procedure-Section 482
High Courts01 Jun 2023Disposed Of
Lalit Mohan Singh & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3269
IPC-Section 498-A, 406, 34HMA-Section 13(B)(1), 13(B)(2), 13(8)(2), 13(8)(1)Cr.PC-Section 482
High Courts01 Jun 2023Disposed Of
Anis Ahmed Saifi Vs State & Anr.
Delhi High Court · (2023) 06 DEL CK 3270
CrPC-Section 482IPC-Sections 498A, 323, 324, 34
High Courts01 Jun 2023Disposed Of
Raj Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 06 DEL CK 3271
IPC-Sections 509, 354, 354(B), 34, 323, 341, 379Code of Criminal Procedure, 1973-Section 482
High Courts01 Jun 2023Disposed Of
Anita Arora Vs Assistant Commissioner Of Income Tax Circle Int Tax 1(1)(1) & Ors.
Delhi High Court · (2023) 06 DEL CK 3315
Income Tax Act, 1961-Section 148A(b), 154, 143(1)