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Delhi High Court judgments

1,36,357 judgments · page 1,806 of 6,818

High Courts01 Jun 2023Dismissed

Kapoor Chand Gupta Vs State & Ors

Delhi High Court · (2023) 06 DEL CK 0050

Code Of Criminal Procedure, 1973 — Section 173, 190, 200, 397, 397(3), 482Indian Penal Code, 1860 — Section 34, 120B, 384, 406, 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
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High Courts01 Jun 2023Allowed

Union Of India & Ors. Vs OP Mathur

Delhi High Court · (2023) 06 DEL CK 0045

Constitution of India, 1950 — Section 32, 136, 226, 227Central Industrial Security Force Rules, 2001 — Rule 46, 56, 57Code of Civil Procedure, 1908 — Section 9, 100, 105(2), Order 43 Rule 1, Order 43 Rule 1(u)
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High Courts01 Jun 2023Dismissed

Coir Board Vs Usha Malik

Delhi High Court · (2023) 06 DEL CK 0042

Code of Civil Procedure, 1908 — Section 80, Order 12 Rule 6Transfer of Property Act, 1882 — Section 106Evidence Act, 1872 — Section 116
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High Courts01 Jun 2023Disposed Of

Vicky @ Kapil Vs State

Delhi High Court · (2023) 06 DEL CK 0036

Code Of Criminal Procedure, 1973 — Section 161, 164, 439, 439(1A), 482Indian Penal Code, 1860 — Section 328, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 29
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