COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,786 of 6,818

High Courts04 Jul 2023Allowed

Rajeev Khatri Vs Commissioner Of Customs (Export)

Delhi High Court · (2023) 07 DEL CK 4647

Customs Act, 1962-Section 130, 112(a), 112, 111Customs Broker Licensing Regulations, 2018-Regulation 2(d)General Clauses Act, 1897-Section 3(1)

High Courts04 Jul 2023Dismissed

Bindu Vs The Hon’ble High Court Of Delhi Through Its Registrar General

Delhi High Court · (2023) 07 DEL CK 4648

Delhi Higher Judicial Services Rules, 1970-Rule 9(2)Constitution of India-Article 233(2)

High Courts04 Jul 2023Dismissed

Ambuj Hotels & Real Estate Pvt. Ltd. & Ors. Vs Central Bureau Of Investigation

Delhi High Court · (2023) 07 DEL CK 4698

Indian Penal Code-Section 120-B, 420Prevention of Corruption Act, 1988-Section 13(2) r/w 13(1)(d), 3(1), 4(3)Cr.P.C.-Section 321, 482, 161

High Courts04 Jul 2023Disposed Of

M/s Larsen & Toubro Limited Vs Public Works Department

Delhi High Court · (2023) 07 DEL CK 4684

Arbitration and Conciliation Act, 1996-Section 11

High Courts04 Jul 2023Disposed Of

Vicky @ Kaku Vs State GNCT of Delhi

Delhi High Court · (2023) 07 DEL CK 4724

Cr. PC-Section 439IPC-Sections 307, 324, 34Arms Act-Sections 25, 27, 54, 59

High Courts04 Jul 2023Disposed Of

ICAR Vs Dr. Rajender Prashad & Ors.

Delhi High Court · (2023) 07 DEL CK 4730

High Courts04 Jul 2023Disposed Of

Commissioner Of Income Tax (International Taxation)-2 Vs L.G. Electronics Inc. Korea

Delhi High Court · (2023) 07 DEL CK 0083

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 260A

High Courts04 Jul 2023Disposed Of

Amandeep Vs Union Of India Ors

Delhi High Court · (2023) 07 DEL CK 0082

High Courts04 Jul 2023Disposed Of

Rakesh Yadav Vs Registrar Co-Operative Societies & Ors

Delhi High Court · (2023) 07 DEL CK 0081

High Courts04 Jul 2023

ICAR Vs Dr. Rajender Prashad And Ors

Delhi High Court · (2023) 07 DEL CK 0080

High Courts04 Jul 2023Disposed Of

Suresh Kumar Jagwani Vs Union Of India & Ors

Delhi High Court · (2023) 07 DEL CK 0079

High Courts04 Jul 2023Dismissed

Ashok Kumar Jain Vs Bhajan Kaur

Delhi High Court · (2023) 07 DEL CK 0078

Delhi Rent Control Act, 1958 — Section 14(1)(e), 19, 25B

High Courts04 Jul 2023Disposed Of

Court On Its Own Motion Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2023) 07 DEL CK 0077

High Courts04 Jul 2023Dismissed

Rakesh Agrawal Vs National Highway Authority Of India And Anr.

Delhi High Court · (2023) 07 DEL CK 0076

Constitution of India, 1950 — Article 226National Highways Fees (Determination of Rates and Collection) Rules, 2008 — Rule 3, 4, 5, 7National Highways Act, 1956 — Section 2 5, 7, 9, 11, 12, 14, 16

High Courts04 Jul 2023Dismissed

Ambuj Hotels & Real Estate Pvt. Ltd. Vs Central Bureau Of Investigation

Delhi High Court · (2023) 07 DEL CK 0075

Indian Penal Code, 1860 — Section 120B, 420Prevention of Corruption Act, 1988 — Section 3(1), 4(3), 13(1), 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 161, 321, 482

High Courts04 Jul 2023Dismissed

Bindu Vs The Hon�ble High Court Of Delhi Through Its Registrar General

Delhi High Court · (2023) 07 DEL CK 0074

Constitution of India, 1950 — Article 233(2)Delhi Higher Judicial Services Rules, 1970 — Section 9(2)

High Courts04 Jul 2023Disposed Of

Vodafone Roaming Services Sarl Vs Assistant Commissioner Of Income Tax Circle International Tax 3 1 1, Delhi & Anr

Delhi High Court · (2023) 07 DEL CK 0073

Income Tax Act, 1961 — Section 9(1)(vi), 142(1), 144, 144C(1), 148, 148A(b), 148A(d)

High Courts04 Jul 2023Disposed Of

Bengal And Assam Company Ltd Vs National Faceless Assessment Centre & Anr

Delhi High Court · (2023) 07 DEL CK 0072

Income Tax Act, 1961 — Section 142(1), 144, 144B, 147, 148

High Courts04 Jul 2023Dismissed

Mahesh Kapoor Vs Lt. Governor Of Delhi & Ors

Delhi High Court · (2023) 07 DEL CK 0043

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 5(1), 9

High Courts04 Jul 2023Dismissed

M/S Premier Enterprises And Anr Vs Office Of The Commissioner Of Inductries And Ors

Delhi High Court · (2023) 07 DEL CK 0042

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 5(1), 9