High Courts04 Jul 2023Disposed Of
Sun Pharma Laboratories Ltd. Vs M/S Medocean Pharmaceuticals & Anr.
Delhi High Court · (2023) 07 DEL CK 4228
Code of Civil Procedure 1908 (CPC)-Order XXIII Rule 3
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,784 of 6,818
High Courts04 Jul 2023Dismissed
Komal Ganatra Vs New Delhi Palika Parishad Samaj Kalyan Samiti & Anr.
Delhi High Court · (2023) 07 DEL CK 4229
Limitation Act, 1961-Section 5
High Courts04 Jul 2023Dismissed
The Statesman Limited Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4221
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
High Courts04 Jul 2023Disposed Of
Shri Himanshu Singhal & Ors. Vs State (NCT) Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4253
IPC-Sections 498A, 406, 34, 354, 354B, 506, 509, 323Hindu Marriage Act, 1955-Section 13B, 13B(1), 13B(2)D.V. Act-Sections 12, 23
High Courts04 Jul 2023Disposed Of
Ravi Shekhar & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4254
Cr. PC-Section 482IPC-Sections 498A/406/34Hindu Marriage Act, 1955-Section 13 (B) (1)
High Courts04 Jul 2023
Sanjay Kumar Panwar Vs State(N.C.T. Of Delhi) & Anr.
Delhi High Court · (2023) 07 DEL CK 4255
Cr.P.C-Section 482IPC-Section 498A, 406
High Courts04 Jul 2023Disposed Of
Firoz Khan & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4256
Cr. PC-Section 482IPC-Sections 498A/406/34Dowry Prohibition Act, 1961-Section 4
High Courts04 Jul 2023
Anjaney Telefilms (P) Ltd. & Anr. Vs Chitrashala Multi Media (P) Ltd.
Delhi High Court · (2023) 07 DEL CK 4262
CrPC-Section 311Indian Evidence Act, 1972-Section 65B
High Courts04 Jul 2023Dismissed
Guneet Singh Dhingra & Ors. Vs State of NCT Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4372
Indian Penal Code, 1860-Section 498A, 406, 323, 506, 34, 420, 120-BHindu Marriage Act, 1955-Section 9Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts04 Jul 2023Dismissed
Ashok Kumar Jain Vs Bhajan Kaur
Delhi High Court · (2023) 07 DEL CK 4365
The Delhi Rent Control Act, 1958-Section 14 (l) (e), 25-B, 19
High Courts04 Jul 2023Dismissed
ARG Outlier Media Private Limited Vs HT Media Limited
Delhi High Court · (2023) 07 DEL CK 4348
Arbitration and Conciliation Act, 1996-Sections 34, 16, 11, 31(3), 34(2-A), 28(2)Indian Contract Act, 1872-Section 74Maharashtra Stamp Act, 1958-Section 3(a)
High Courts04 Jul 2023Disposed Of
Modern Snacks Pvt Ltd Vs Modern Foods Enterprises Pvt Ltd
Delhi High Court · (2023) 07 DEL CK 4342
Trade Marks Act, 1999-Section 142, 33, 29(2), 17, 28, 12
High Courts04 Jul 2023Dismissed
Mahendra Kumar Vs State & Ors.
Delhi High Court · (2023) 07 DEL CK 4433
Indian Succession Act, 1925-Section 276, 63Evidence Act-Section 68
High Courts04 Jul 2023Disposed Of
Vipin Kumar Manaktala Vs Shri Vinod Kumar & Ors.
Delhi High Court · (2023) 07 DEL CK 4432
Code of Civil Procedure, 1908-Order VII Rule 11, XXIII Rule 1, XXIII Rule 3, XXIII Rule 3A, Section 11Limitation ActAmending Act No. 104 of 1976
High Courts04 Jul 2023Allowed
Samsung India Electronics Pvt. Ltd. Vs Enn Enn Corp Limited
Delhi High Court · (2023) 07 DEL CK 4414
Arbitration and Conciliation Act, 1996-Section 11, 12, 19, 20, 2(1)(e), 2(1)(c), Schedule IVCode of Civil Procedure, 1906-Sections 16 to 19, 21
High Courts04 Jul 2023Dismissed
M/s Clark Constructions Pvt Ltd Vs Nikesh Jain & Ors.
Delhi High Court · (2023) 07 DEL CK 4409
Constitution of India-Article 215Contempt of Courts Act, 1971-Sections 11, 12, 2(c)(i) & (ii)Code of Civil Procedure, 1908-Order 39 Rule 2A
High Courts04 Jul 2023Dismissed
Smt. Sarita Dua Vs Dr. Gautam Dev Sood & Ors.
Delhi High Court · (2023) 07 DEL CK 4412
Code of Civil Procedure, 1908-Order VII Rule 11Limitation Act, 1963-Article 58, 59, 60, Section 27, 59, 60Benami Transaction (Prohibitions) Act, 1988-Section 3(2), 4
High Courts04 Jul 2023Disposed Of
Rajesh Kumar P V Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4457
Constitution of India-Article 226, 20(2)Border Security Force Act, 1968-Section 35(a), 35, 36A, 40, 53, 53(2), 55, 64, 75, 117, Chapter III, Chapter IV, Chapter VICode of Criminal Procedure, 1973-Section 300
High Courts04 Jul 2023Dismissed
Baldev Singh Vs Skipper Towers Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 4456
Code of Civil Procedure, 1908-Section 151