High Courts05 Jul 2023Allowed
Delfin Expo Mart Vs Royal Regency Fassions Pvt Ltd & Others
Delhi High Court · (2023) 07 DEL CK 0028
Companies Act, 1956 — Section 481
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,783 of 6,818
High Courts05 Jul 2023Disposed Of
Ram Pratap & Anr Vs Union Of India(Ministry Of Railway) Through Its General Manager
Delhi High Court · (2023) 07 DEL CK 0016
Railway Claims Tribunal Act, 1987 — Section 23
High Courts04 Jul 2023Disposed Of
Bengal And Assam Company Ltd. Vs National Faceless Assessment Centre & Anr.
Delhi High Court · (2023) 07 DEL CK 4690
Income Tax Act, 1961-Section 147, 144, 144B, 148, 142(1), first proviso to Section 144
High Courts04 Jul 2023
Sunil Charla Vs Madan Lal & Ors.
Delhi High Court · (2023) 07 DEL CK 4030
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7), 14(2), 25-B(8), 3(c), 2(i), 14(1)(b), 14(1)(a)Transfer of Property Act, 1882-Section 107CPC-Order 3 Rules 1 and 2
High Courts04 Jul 2023Dismissed
Pawan & Ors. Vs Mange Ram Gupta & Ors.
Delhi High Court · (2023) 07 DEL CK 4008
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8)Indian Evidence Act, 1872-Section 116
High Courts04 Jul 2023Disposed Of
Simmi Dhawan Vs Navin Malhotra & Ors.
Delhi High Court · (2023) 07 DEL CK 4049
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Sections 13, 13(2), 13(4), 17, 17(1), 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Sections 17, 18, 19, 19(2), 19(22)Transfer of Property Act, 1882-Sections 3, 48, 52
High Courts04 Jul 2023Dismissed
Nathia Devi Vs New Delhi Municipal Council & Anr.
Delhi High Court · (2023) 07 DEL CK 4064
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 9, 5, 7, 2(g)Code of Civil Procedure, 1908 (CPC)-Section 11, Order XII Rule 6, VIII Rules 3, 4 and 5, VI Rule 17Transfer of Property Act
High Courts04 Jul 2023
Diva Singh Vs The Estate Officer
Delhi High Court · (2023) 07 DEL CK 4067
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 4(1), 5, 5(1), 9Central Government General Pool Residential Accommodation Rules, 2017-Rule 54Fundamental Rules-Rule 45
High Courts04 Jul 2023
Sushil Kumar & Anr. Vs The State GNCTD Through SHO & Anr.
Delhi High Court · (2023) 07 DEL CK 4060
Cr.P.C., 1973-Section 482, 311IPC, 1860-Section 354, 354A, 354DPOCSO Act-Section 12, 29
High Courts04 Jul 2023
Mohd Tabrez Vs State (NCT of Delhi)
Delhi High Court · (2023) 07 DEL CK 4071
Code of Criminal Procedure, 1973-Sections 397, 401, 167(2)Narcotic Drugs and Psychotropic Substance Act, 1985-Sections 21, 25, 29, 36A and Proviso (4) to Section 36A
High Courts04 Jul 2023Disposed Of
Harminder Singh Anand Vs Harcharan Singh
Delhi High Court · (2023) 07 DEL CK 4080
Criminal Procedure Code, 1973-Section 397, 482, 311
High Courts04 Jul 2023Disposed Of
Commissioner Of Income Tax (International Taxation)-2 Vs L.G. Electronics Inc. Korea
Delhi High Court · (2023) 07 DEL CK 4113
Income Tax Act, 1961-Section 260AConstitution of India-Article 226
High Courts04 Jul 2023Dismissed
Sanjay Sharma Vs State Of Punjab & Ors.
Delhi High Court · (2023) 07 DEL CK 4123
Constitution of India-Article 14, 16
High Courts04 Jul 2023Disposed Of
Amandeep Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4135
High Courts04 Jul 2023Dismissed
TV 18 Broadcast Limited Vs Bennett, Coleman And Company Limited
Delhi High Court · (2023) 07 DEL CK 4171
CPC-Order XXXIX Rule 1 and 2Trade Marks Act, 1999-Section 17, 28(2)
High Courts04 Jul 2023Dismissed
Union Of India Vs Roshan Real Estate Private Limited
Delhi High Court · (2023) 07 DEL CK 4181
Arbitration and Conciliation Act, 1996-Section 37, 31 (3), 34 (2)
High Courts04 Jul 2023Dismissed
Suresh Chand Jain Vs Pharmaceutical Employees CGHS Ltd.
Delhi High Court · (2023) 07 DEL CK 4182
Delhi Co-operative Societies Act, 2003-Section 71, 84(1), 70(4)Delhi Cooperative Societies Act, 1972-Section 59, 60
High Courts04 Jul 2023Disposed Of
Shri Rakesh Yadav Vs Registrar Co-Operative Societies & Ors.
Delhi High Court · (2023) 07 DEL CK 4196
High Courts04 Jul 2023Disposed Of
Suresh Kumar Jagwani Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4198
High Courts04 Jul 2023Dismissed
The Statesman Limited Vs Govt. Of NCT Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 4222
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955-Section 17(1)Delhi Land Reforms Act-Section 136Constitution of India-Article 133(1)(a)