High Courts04 Jul 2023Disposed Of

M/S Escorts Ltd. Vs Sudhir Kumar & Anr.

Delhi High Court · (2023) 07 DEL CK 4482

Code of Civil Procedure-Order VII Rule 11, VII Rule 10, 7 Rule 1, Section 20Designs Act, 2000-Section 22(4)Trade Marks Act 1999-Section 134
High Courts04 Jul 2023Disposed Of

Antosh Vs State

Delhi High Court · (2023) 07 DEL CK 4564

Code of Criminal Procedure, 1973-Section 374, 482, 313, 311Indian Penal Code, 1860-Section 307, 326, 324Indian Evidence Act-Section 154
High Courts04 Jul 2023Dismissed

Vikas Lakra Vs The State

Delhi High Court · (2023) 07 DEL CK 4569

Code of Criminal Procedure-Section 482, 156(1), 155(2), Chapter XIVConstitution of India-Article 226, 227Indian Penal Code, 1860-Sections 392/34, 379, 411
High Courts04 Jul 2023Disposed Of

Rani Vs Rakesh

Delhi High Court · (2023) 07 DEL CK 4572

Code of Criminal Procedure, 1973-Section 482, 200, 227, 239, 245, 397, 248, 251-259, 244-247, 249, 244, 256Indian Penal Code, 1860-Section 494NI Act-Section 138
High Courts04 Jul 2023Dismissed

Vikas Lakra Vs The State

Delhi High Court · (2023) 07 DEL CK 4574

Code of Criminal Procedure-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 379, 392, 34, 411Constitution of India-Article 227
High Courts04 Jul 2023Dismissed

G. Malarvizhi & Ors. Vs Mr. P. Sampath & Anr.

Delhi High Court · (2023) 07 DEL CK 4575

Code of Criminal Procedure, 1973-Section 482, 202, Sub-Section (1) of Section 202, 202(2), 203, 204, 262 to 265Negotiable Instruments Act, 1881-Section 138, 141, 143, 145Indian Partnership Act, 1932-Section 63
High Courts04 Jul 2023Dismissed

Ex Ct/Gd Om Parkash Vs Union Of India & Ors.

Delhi High Court · (2023) 07 DEL CK 4591

Central Reserve Police Force Act, 1949-Section 11(1), 9, 10, 10(n)Central Reserve Police Force Rules, 1955-Rule 27, 28, 29Constitution of India-Article 226, 227, 32
High Courts04 Jul 2023Dismissed

Chaalak Shakti & Ors. Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 4620

Societies Registration Act, 1860Delhi Motor Vehicles Rules, 1993-Rule 7Motor Vehicles Act, 1988-Section 27, 28, 28(2)(d), 71(3)(d)(ii), 73, 74, 80, 81, 81(1), 81(4), 82, 83, 84, 85, 86, 88, 88(1), 88(9), 88(11), 88(11)(2)(i), 88(11)(ii)