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Delhi High Court judgments

1,36,357 judgments · page 1,787 of 6,818

High Courts04 Jul 2023Dismissed

Chaalak Shakti & Ors Vs Govt Of Nct Of Delhi & Ors

Delhi High Court · (2023) 07 DEL CK 0039

Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21Delhi Motor Vehicles Rules, 1993 — Rule 7Motor Vehicles Act, 1988 — Section 27, 28, 28(2)(d), 71(3)(d)(ii), 74, 81, 81(4), 88, 88(1), 88(9), 88(11)(ii), 88(11)(2)(i)
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High Courts04 Jul 2023

M/S Escorts Ltd Vs Sudhir Kumar And Anr

Delhi High Court · (2023) 07 DEL CK 0037

Code Of Civil Procedure, 1908 — Section 20, Order 7 Rule 10, Order 7 Rule 11Designs Act, 2000 — Section 22(4)Trade Marks Act 1999 — Section 134
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High Courts04 Jul 2023Disposed Of

Rani Vs Rakesh

Delhi High Court · (2023) 07 DEL CK 0027

Code Of Civil Procedure, 1908 — Section 151Code Of Criminal Procedure, 1973 — Section 200, 227, 239, 244, 245, 247, 248, 249, 251, 256, 256(1), 259, 397, 482Indian Penal Code, 1860 — Section 494
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High Courts04 Jul 2023Dismissed

G. Malarvizhi & Ors Vs P. Sampath & Anr

Delhi High Court · (2023) 07 DEL CK 0026

Code Of Criminal Procedure, 1973 — Section 202, 202(1), 202(2), 203, 204, 262, 263, 264, 265, 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 145Indian Partnership Act, 1932 — Section 63
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High Courts04 Jul 2023Disposed Of

Diva Singh Vs Estate Officer

Delhi High Court · (2023) 07 DEL CK 0011

Central Government General Pool Residential Accommodation Rules, 2017 — Rule 54Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 5(1), 9
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High Courts04 Jul 2023Dismissed

Sarita Dua Vs Dr. Gautam Dev Sood & Ors.

Delhi High Court · (2023) 07 DEL CK 0007

Limitation Act, 1963 — Article 58, 59, 60Code Of Civil Procedure, 1908 — Order 7 Rule 11Benami Transaction (Prohibitions) Act, 1988 — Section 3(2), 4
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High Courts04 Jul 2023Disposed Of

Rajesh Kumar P V Vs Union Of India & Anr.

Delhi High Court · (2023) 07 DEL CK 0006

Constitution of India, 1950 — Article 20(2), 226Border Security Force Rules, 1969 — Rule 11, 14A(1)(b)(ii), 45B, 51ABorder Security Force Act, 1968 — Section 35, 35(a), 40, 53, 53(2), 55, 64, 75, 117
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High Courts04 Jul 2023Dismissed

EX CT/GD Om Parkash Vs Union Of India & Ors.

Delhi High Court · (2023) 07 DEL CK 0003

Constitution of India, 1950 — Article 32, 226, 227Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Central Reserve Police Force Act, 1949 — Section 9, 10, 10(n), 11(1)
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