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Delhi High Court judgments

1,36,357 judgments · page 1,788 of 6,818

High Courts03 Jul 2023Partly Allowed

Munna Prasad Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 4018

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
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High Courts03 Jul 2023Dismissed

Inderjit Singh Suri Vs Dena Bank & Anr.

Delhi High Court · (2023) 07 DEL CK 4050

Dena Bank Officer Employees' (Conduct) Regulations, 1976-Regulation 3, 24Dena Bank Officer Employees (Discipline & Appeal) Regulation, 1976Prevention of Corruption Act, 1988
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High Courts03 Jul 2023Dismissed

Mahesh Chander Kumar Vs Bhagwan Singh Saini

Delhi High Court · (2023) 07 DEL CK 4058

Transfer of Property Act, 1882-Section 108(g), 108Code of Civil Procedure, 1908-Order XXXIX Rule 10, Section 151, VII Rule 11, XII Rule 6, VI Rule 17, XV-ASuit Valuation Act-Section 8
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High Courts03 Jul 2023Dismissed

Mahesh Chander Kumar Vs Bhagwan Singh Saini

Delhi High Court · (2023) 07 DEL CK 4057

Code of Civil Procedure, 1908-Order VI Rule 17, XXXIX Rule 10, Section 151, 7 Rule 11, XII Rule 6, II Rule 2Suit Valuation Act-Section 8Indian Contract Act, 1872-Section 23
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High Courts03 Jul 2023

Budhi Singh Vs State NCT Of Delhi

Delhi High Court · (2023) 07 DEL CK 4088

Constitution of India-Article 226, 14, 21, 161, 142Code of Criminal Procedure, 1973-Section 482, 389Indian Penal Code, 1860-Sections 302, 364, 307, 201, 120B, 34, 376
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High Courts03 Jul 2023Partly Allowed

Rajeev Jain & Ors. Vs Ashtech Industries Pvt. Ltd.

Delhi High Court · (2023) 07 DEL CK 4091

Negotiable Instruments Act, 1881-Section 138, 138(b), 139, 141, 141(1) (first proviso), 141(2), 142Code of Criminal Procedure, 1973-Section 482Companies Act, 2013-Section 2(94), 149(12), 161
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