Code of Civil Procedure, 1908-Order XIII-A, XII Rule 6, Section 15, 21, 21(1), 21(2), 21(3)Commercial Courts Act, 2015-Section 2(1)(c), 13, 15Commercial Courts, Commercial Division and Commercial Appellate Division of the High Courts Ordinance, 2015-Section 15(4)

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High Courts03 Jul 2023Allowed

Microsoft Corporation Vs Zoai Founder

Delhi High Court · (2023) 07 DEL CK 4500

Arbitration and Conciliation Act, 1996-Section 34, 34(2A), 34(2), 34(2)(a)(iii), 18, 2(1)(f)Arbitration Act, 1996-Section 33(1), 24(1)(a)Customs Act-Section 129(6)

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High Courts03 Jul 2023Partly Allowed

Nirmala Vincent Vs Union Of India & Ors.

Delhi High Court · (2023) 07 DEL CK 4532

National Company Law Tribunal (Recruitment, Salary and other Terms and Conditions of Service of Officers and other Employees) Rules, 2020-Schedule I, Serial No. 9, Rule 10, 16Companies Act, 2013-Section 466, 418(1)Constitution of India-Article 14, 16

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High Courts03 Jul 2023Dismissed

Sachin Gupta Trading As GCMC Masala Co Vs KBM Foods Pvt. Ltd.

Delhi High Court · (2023) 07 DEL CK 4540

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1998Copyright Act, 1957

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High Courts03 Jul 2023Allowed

Bhagwat Singh Vs Union Of India & Ors.

Delhi High Court · (2023) 07 DEL CK 4545

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High Courts03 Jul 2023Partly Allowed

Nathu Ram Vs MCD & Ors.

Delhi High Court · (2023) 07 DEL CK 4565

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4

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High Courts03 Jul 2023Disposed Of

Vinayak Sharma Vs Indian Coast Guard Through Its Director General & Ors.

Delhi High Court · (2023) 07 DEL CK 4587

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High Courts03 Jul 2023Disposed Of

Reema Salkan Vs Sumer Singh Salkan

Delhi High Court · (2023) 07 DEL CK 4593

Hindu Marriage ActCr.P.C.-Section 125

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High Courts03 Jul 2023Dismissed

Rajneesh Bhaskar Gupta Vs Reserve Bank Of India & Anr.

Delhi High Court · (2023) 07 DEL CK 4594

Reserve Bank of India Act, 1934-Sections 3, 22, 24(1), 24(2), 27Banking Regulation Act, 1949-Sections 21, 35-A, 35-AA, 35-ABInsolvency Code

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High Courts03 Jul 2023Dismissed

Rajinder Nischal Vs Union Of India Through Its Secretary & Anr.

Delhi High Court · (2023) 07 DEL CK 4597

Constitution of India-Article 226, 14

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High Courts03 Jul 2023Dismissed

Sungrace Energy Solutions Private Ltd Vs Union Of India & Anr

Delhi High Court · (2023) 07 DEL CK 4602

Constitution of India-Article 226General Financial Rules, 2017

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High Courts03 Jul 2023Allowed

M/S Naagar Infrastructure Pvt Ltd Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 4603

Constitution of India-Article 14

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High Courts03 Jul 2023Dismissed

Ashwini Kumar Upadhyay Vs Union Of India & Ors.

Delhi High Court · (2023) 07 DEL CK 4605

Constitution of India-Article 226SC-ST ActCode of Criminal Procedure, 1973-Section 154, 174

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High Courts03 Jul 2023Dismissed

Lamba Buildcon Pvt. Ltd. & Anr. Vs Union Of India & Anr.

Delhi High Court · (2023) 07 DEL CK 4606

Constitution of India-Article 226, 12

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High Courts03 Jul 2023Disposed Of

Ms. Devina Singh (Minor) (Through Her Father) Vs The Govt. Of NCT Delhi & Anr.

Delhi High Court · (2023) 07 DEL CK 4608

Mental Healthcare Act, 2017-Chapter X, Sections 65-72, 2(p), 2(r)RTI Act

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High Courts03 Jul 2023Allowed

National Highways Authority Of India Vs GVK Jaipur Expressway Private Limited

Delhi High Court · (2023) 07 DEL CK 4609

Arbitration and Conciliation Act-Section 18, 31(3), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 34(4), 37, 48, 48(2)(b)(ii)Indian Contract Act, 1882-Section 70Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7(1)(b)(ii)

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