High Courts05 Jul 2023Dismissed
Santosh Kumar Aggarwal Vs M/s Aluco Panel Limited
Delhi High Court · (2023) 07 DEL CK 4349
Commercial Courts Act-Section 12ACPC-Order IX Rule 7, VII Rule 11
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,781 of 6,818
High Courts05 Jul 2023Dismissed
Pepsico India Holdings Pvt. Ltd. Vs Kavitha Kuruganti
Delhi High Court · (2023) 07 DEL CK 4341
Protection of Plant Varieties and Farmers' Rights Act, 2001-Section 56, 34(a), 34(b), 34(c), 34(h), 34, 21(2), 20, 20(5), 16(1)(c), 18(3), 39(1)(iv), 8(2)(a), 28, 18, 14, 8(2)(e), 39(1), 24(6), 28(1), 39, 18(1)(h), 39(2), 2(j), 15(2), 15(3)(b), 15(3)(c), 15(3)(d), 15(1), 15(3)(a), 15(4), 15, 23(8), 20(2), Proviso to Section 20(2), 16, 21, 21(1), 21(3), 21(3)(b), 20(1), Explanation to Section 39(1)(iv), 39(1)(i), 39(1)(ii)Companies Act, 1956Protection of Plant Varieties and Farmers' Rights Rules, 2003-Rule 22(2A), 27(2), 27, 52, Form PV-2
High Courts05 Jul 2023Disposed Of
Sterlite Power Transmission Limited Vs M/s EPC Solutions LLP & Anr.
Delhi High Court · (2023) 07 DEL CK 4411
Micro, Small and Medium Enterprises Development Act, 2006-Section 2(e), 2(g), 2(h), 2(m), 2(n), 7(1), 7(9), 8(1), 8(2), 8(3), 15, 16, 17, 18Industries (Development and Regulation) Act, 1951-First ScheduleCompanies Act, 1956
High Courts05 Jul 2023
The Hershey Company Vs Dilip Kumar Bacha, Trading As Shree Ganesh Namkeen & Anr.
Delhi High Court · (2023) 07 DEL CK 4478
Trade Marks Act, 1999-Section 57Patents Act, 1970-Section 2(1)(i)Tribunal Reforms Act, 2021
High Courts05 Jul 2023Disposed Of
Delfin Expo Mart Vs Royal Regency Fassions Pvt Ltd & Ors.
Delhi High Court · (2023) 07 DEL CK 4477
Companies Act, 1956-Section 481
High Courts05 Jul 2023
Communication Components Antena Inc. Vs Rosenberger Hochfrequenztechnik GMBH & Co. KG & Ors.
Delhi High Court · (2023) 07 DEL CK 4473
Patents Act, 1970-Section 104High Court of Delhi Rules Governing Patent Suits, 2022-Rule 16Commercial Courts Act, 2015
High Courts05 Jul 2023Allowed
M/s Grand Mumtaz Hotel And Resort Through Its Managing Partner Mr Wasim Mushtaq Vs Deputy Commissioner North East Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4472
Micro Small and Medium Enterprises Development Act, 2006-Section 2(n), 8, 16, 17, 18Arbitration and Conciliation Act, 1996-Section 5, 7(1), 8, 11, 16, 65 to 81Constitution of India-Article 226, 227, 323A, 323B, Para 6(1) of the Tenth Schedule
High Courts05 Jul 2023Dismissed
Nawal Kishore Jha Vs The State & Ors.
Delhi High Court · (2023) 07 DEL CK 4471
Code of Criminal Procedure, 1973-Section 24, 24(1), 24(2), 24(7), 320, 321Constitution of India-Article 14, 226, 309, 32
High Courts05 Jul 2023Dismissed
Aruna Singh Vs National Faceless Assessment Centre, Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4490
Income Tax Act, 1961-Section 147, 144B, 271(1)(c), 54, 139, 148
High Courts05 Jul 2023Disposed Of
Union Of India Vs M/s Ramacivil India Construction Private Limited
Delhi High Court · (2023) 07 DEL CK 4534
Arbitration and Conciliation Act, 1996-Section 34
High Courts05 Jul 2023Disposed Of
Rahul Slathia Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4543
High Courts05 Jul 2023Dismissed
Mohd. Amaan Malik Vs The State Govt NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4573
Code of Criminal Procedure, 1973-Section 482, 164, 161, 156(1), 155(2)Indian Penal Code, 1860-Sections 363, 366A, 376, 505Protection of Children from Sexual Offences Act, 2012-Section 6, 42-A
High Courts05 Jul 2023Dismissed
M/s Metal Edge Through Its Prop Ayushie Bansal Vs Sales Tax Officer Class II & Anr.
Delhi High Court · (2023) 07 DEL CK 4650
Central Goods and Services Tax Act, 2017-Section 73, 74, 6
High Courts05 Jul 2023Dismissed
Union Of India Vs Arun Mishra & Anr.
Delhi High Court · (2023) 07 DEL CK 4656
All India Service (Death-cum-Retirement Benefits) Rules, 1958-Rule 16(2), 16(2)(A), 16(2B), 16(2C), 16(2D), second proviso to Rule 16(2)All India Services (Discipline and Appeal) Rules, 1969Indian Railway Establishment Code-Rule 1801(d), 1802(b), 1802(b)(1)
High Courts05 Jul 2023Disposed Of
Naresh Kumar Sood & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4666
High Courts05 Jul 2023Dismissed
Delhi Transport Corporation Vs Subhash Chand
Delhi High Court · (2023) 07 DEL CK 4672
High Courts05 Jul 2023Disposed Of
Dauphin Travel Marketing Private Limited Vs Income Tax Officer, Ward 7(1), Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4681
Income Tax Act, 1961-Section 142(1)
High Courts05 Jul 2023Allowed
Uniseven Engineering And Infrastructure Pvt. Ltd Vs Micro And Small Enterprises Facilitation (MSEF) Council District (South) & Anr.
Delhi High Court · (2023) 07 DEL CK 4707
Micro, Small and Medium Enterprises Development Act, 2006-Section 2(9), 2(g), 15, 16, 17, 18, 18(3), 19, 24, 15 to 18, 15 to 23Arbitration and Conciliation Act, 1996-Section 7, 23(2)(a), 23(2A), 65 to 81Industries (Development and Regulation) Act, 1951-Section 11B, 29B
High Courts05 Jul 2023Allowed
Wasim & Ors. Vs The State & Anr.
Delhi High Court · (2023) 07 DEL CK 4716
Cr.P.C.-Section 482IPC-Section 498A, 406, 34
High Courts05 Jul 2023Disposed Of
Shri Akram Ali & Ors. Vs The State & Anr.
Delhi High Court · (2023) 07 DEL CK 4719
IPC-Sections 498A, 406, 34DV Act