COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,782 of 6,818

High Courts05 Jul 2023Allowed

Shachi Gahoi Vs Indian Agricultural Statistics Research Institute And Ors.

Delhi High Court · (2023) 07 DEL CK 0069

Maternity Benefit (Mines and Circus) Rules, 1963 — Rule 8Maternity Benefits Act, 1961 — Section 2(1), 5(3), 6, 6(2), 6(6), 9, 10, 12, 12(2)(a), 17, 27, 28Code Of Criminal Procedure, 1973 — Section 125

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High Courts05 Jul 2023Dismissed

Rachna Mediratta And Ors Vs Girdhari Lal And Anr.

Delhi High Court · (2023) 07 DEL CK 0068

Limitation Act, 1963 — Article 58, 59Constitution of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, 148, Order 23 Rule 1, Order 2 Rule 2, Order 22 Rule 4, Order 1 Rule 10, Order 22 Rule 4, Order 11 Rule 14, Order 6 Rule 17, Order 6 Rule 18

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High Courts05 Jul 2023

Hershey Company Vs Dilip Kumar Bacha, Trading As Shree Ganesh Namkeen & Anr

Delhi High Court · (2023) 07 DEL CK 0067

Trade Marks Act, 1999 — Section 57Patents Act, 1970 — Section 2(1)(i)

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High Courts05 Jul 2023Disposed Of

Union Of India Vs M/S Ramacivil India Construction Private Limited

Delhi High Court · (2023) 07 DEL CK 0066

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts05 Jul 2023Dismissed

Delhi Transport Corporation Vs Subhash Chand

Delhi High Court · (2023) 07 DEL CK 0065

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High Courts05 Jul 2023Disposed Of

Naresh Kumar Sood And Others Vs Union Of India And Others

Delhi High Court · (2023) 07 DEL CK 0064

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High Courts05 Jul 2023Disposed Of

Rahul Slathia Vs Union Of India And Others

Delhi High Court · (2023) 07 DEL CK 0063

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High Courts05 Jul 2023Dismissed

Aruna Singh Vs National Faceless Assessment Centre, Delhi & Ors

Delhi High Court · (2023) 07 DEL CK 0062

Income Tax Act, 1961 — Section 54, 139, 144B, 147, 148, 271(1)(c)

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High Courts05 Jul 2023Disposed Of

Dauphin Travel Marketing Private Limited Vs Income Tax Officer, Ward 7(1), Delhi & Ors

Delhi High Court · (2023) 07 DEL CK 0061

Income Tax Act, 1961 — Section 142(1)

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High Courts05 Jul 2023Dismissed

Santosh Kumar Aggarwal Vs M/S Aluco Panel Limited

Delhi High Court · (2023) 07 DEL CK 0060

Code Of Civil Procedure, 1908 — Order 7Rule 11Commercial Courts Act, 2015 — Section 12A

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High Courts05 Jul 2023Allowed

M/S Darzi On Call Vs Sunil Mittal & Anr.

Delhi High Court · (2023) 07 DEL CK 0052

Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1, Order 6 Rule 17

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High Courts05 Jul 2023Disposed Of

Sterlite Power Transmission Limited Vs M/S EPC Solutions LLP & Anr

Delhi High Court · (2023) 07 DEL CK 0051

Micro, Small and Medium Enterprises Development Act, 2006 — Section 2, 2(g), 2(n), 7(1), 7(9), 8, 8(1), 8(2), 8(3), 15, 16, 17, 18

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High Courts05 Jul 2023Allowed

H.S. Bajaj & Anr. Vs Satish Chopra

Delhi High Court · (2023) 07 DEL CK 0036

Delhi Rent Control Act, 1958 — Section 6A, 13, 14(1)(a), 14(1)(e), 14(7), 25B, 25B(8), 44

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High Courts05 Jul 2023Dismissed

Mohd. Amaan Malik Vs State Govt Nct Of Delhi & Anr

Delhi High Court · (2023) 07 DEL CK 0035

Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363, 366A, 376, 505Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 164, 482

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High Courts05 Jul 2023Disposed Of

Ram Avtar Tyagi Vs Narcotics Control Bureau

Delhi High Court · (2023) 07 DEL CK 0034

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 23, 29, 67

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High Courts05 Jul 2023

Nekpal Singh Vs State Of Nct Of Delhi

Delhi High Court · (2023) 07 DEL CK 0033

Indian Penal Code, 1860 — Section 363, 366A, 376Protection of Children from Sexual Offenses Act, 2012 — Section 6

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High Courts05 Jul 2023Disposed Of

Rekha Vs Union Of India

Delhi High Court · (2023) 07 DEL CK 0032

Railways Act, 1989 — Section 123(c)

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High Courts05 Jul 2023Disposed Of

Inox Air Products Private Limited Vs Arun Rathi

Delhi High Court · (2023) 07 DEL CK 0031

Constitution of India, 1950 — Article 21, 72Delhi Prison Rules, 2018 — Rule 1175, 1175(1), 1176Code Of Civil Procedure, 1908 — Section 151, Order 21

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High Courts05 Jul 2023Dismissed

Nawal Kishore Jha Vs State And Ors

Delhi High Court · (2023) 07 DEL CK 0030

Constitution of India, 1950 — Article 14, 32, 226, 309Code Of Criminal Procedure, 1973 — Section 24, 24(1), 24(2), 24(7), 320, 321

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High Courts05 Jul 2023Allowed

M/S Grand Mumtaz Hotel And Resort Through Its Managing Partner Mr Wasim Mushtaq Vs Deputy Commissioner North East Government Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 0029

Constitution of India, 1950 — Article 226, 227, 323A, 323BMicro, Small and Medium Enterprises Development Act, 2006 — Section 2(n), 5, 8, 8(1), 18Arbitration and Conciliation Act, 1996 — Section 8, 11, 16

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