High Courts12 Jul 2023Dismissed
Union Of India Vs Indian Agro Marketing Co-Operative Ltd
Delhi High Court · (2023) 07 DEL CK 0100
Arbitration and Conciliation Act, 1996 — Section 34, 34(2A), 37Indian Contract Act, 1872 — Section 73, 74
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,770 of 6,818
High Courts12 Jul 2023Allowed
Suresh Sachdev Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0099
Indian Succession Act, 1925 — Section 276Evidence Act, 1872 — Section 68
High Courts12 Jul 2023Disposed Of
Himalaya Wellness Company & Ors Vs Wipro Enterprises Private Limited
Delhi High Court · (2023) 07 DEL CK 0098
Code Of Civil Procedure, 1908 — Order 39 Rule 1Trademarks Act, 1999 — Section 7, 9, 11, 27(1), 27(2), 28, 28(3), 29(2), 29(2)(a), 31, 124
High Courts12 Jul 2023Dismissed
Union Of India And Anr Vs R N Singh
Delhi High Court · (2023) 07 DEL CK 0097
Constitution of India, 1950 — Article 14Tribunal Reforms Act, 2021 — Section 5, 5(1), 8(2), 9
High Courts11 Jul 2023Disposed Of
HDFC Agro General Insurance Co. Ltd. Vs Mam Kaur & Ors.
Delhi High Court · (2023) 07 DEL CK 4010
Motor Vehicles Act, 1988-Section 173, 168Indian Penal Code, 1860-Sections 279, 337, 304-A
High Courts11 Jul 2023Dismissed
Capt. Amit Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4009
Constitution of India-Article 226Aircraft Rules, 1937-Rule 24, 133A, 29C, 3BAircraft Act, 1934-Section 5, 5A
High Courts11 Jul 2023Disposed Of
Ajit Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4019
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4Protection of Livelihood and Regulation of Street Vending Rules, 2017
High Courts11 Jul 2023Dismissed
Mrs. Roseline Wilson & Ors. Vs Archaeological Survey Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4020
Indian Evidence Act, 1872-Section 110
High Courts11 Jul 2023Dismissed
Ravinder Dabas Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4070
Delhi Land Revenue Act, 1954-Sections 64, 26Delhi Land Reforms Act, 1954-Sections 11, 13, 186Limitation Act, 1963-Sections 5, 14
High Courts11 Jul 2023Disposed Of
Mohd Sair Vs State
Delhi High Court · (2023) 07 DEL CK 4076
IPC-Sections 302, 120-B, 34
High Courts11 Jul 2023Disposed Of
Vijay Vs State (Through NCT Of Delhi) & Ors.
Delhi High Court · (2023) 07 DEL CK 4078
Cr.P.C.-Section 439IPC-Sections 302, 120-B, 34, 364A
High Courts11 Jul 2023Dismissed
Rajkumar Gupta Vs State (Govt Of NCT Of Delhi) & Anr
Delhi High Court · (2023) 07 DEL CK 4090
Indian Penal Code, 1860-Sections 363, 323, 342, 365, 354, 354A, 376, 376D, 34POCSO Act, 2012-Sections 6, 8, 29Cr.P.C.-Sections 161, 164
High Courts11 Jul 2023Disposed Of
Ashish Gupta Vs State Govt NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4082
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 409, 420, 120B, 406, 402, 174A
High Courts11 Jul 2023Allowed
HT Media Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4098
Delhi Goods and Services Tax Act, 2017-Section 73
High Courts11 Jul 2023Dismissed
Omansh Thakur Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4104
Constitution of India-Article 226Business Rules for Joint Seat Allocation for the Academic Programs for the Academic Year 2023-24-Clauses 41, 42Bombay General Clauses Act, 1904-Section 3(39)
High Courts11 Jul 2023Dismissed
Dr. Yatin Malhotra Vs Union Of India
Delhi High Court · (2023) 07 DEL CK 4141
Constitution of India-Article 226
High Courts11 Jul 2023
Mr. Ashish Kundra & Anr. Vs A.B.Grain Spirits Pvt. Ltd. & Ors.
Delhi High Court · (2023) 07 DEL CK 4142
High Courts11 Jul 2023Dismissed
Union Of India Vs Indian Agro Marketing Co-Operative Ltd
Delhi High Court · (2023) 07 DEL CK 4145
Arbitration and Conciliation Act, 1996-Section 34, 37, 34(2-A)Indian Contract Act, 1872-Section 73, 74
High Courts11 Jul 2023Disposed Of
Gautam Malhotra & Anr. Vs Reserve Bank Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4146
Constitution of India-Article 14
High Courts11 Jul 2023Dismissed
Union Of India Vs Indian Agro Marketing Co-Operative Ltd
Delhi High Court · (2023) 07 DEL CK 4147
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2-A)Indian Contract Act, 1872-Section 74, 73