High Courts12 Jul 2023Disposed Of
Rajesh Jindal Vs Sanjay Khurana
Delhi High Court · (2023) 07 DEL CK 4581
Code of Criminal Procedure-Section 482, 145(2), 311Negotiable Instruments Act, 1881-Section 138
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Delhi High Court judgments
1,36,357 judgments · page 1,769 of 6,818
High Courts12 Jul 2023Disposed Of
N Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4582
Criminal Procedure Code, 1973-Section 439(2), 482, 164Indian Penal Code-Sections 354D/376/506
High Courts12 Jul 2023Dismissed
Ish Bhatnagar Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4583
Code of Criminal Procedure, 1973-Section 482, Chapter XIVIndian Penal Code, 1860-Section 420, 468, 471Constitution of India-Article 226
High Courts12 Jul 2023Dismissed
Ashok Kumar Mittal & Ors. Vs The State Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4584
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Sections 20, 87, 138, 139, 141
High Courts12 Jul 2023Disposed Of
Manoj Sirohi Vs State Of The NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4586
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 302, 201, 120B, 365, 34
High Courts12 Jul 2023Dismissed
Javed Qureshi & Anr. Vs State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4588
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Sections 429, 34
High Courts12 Jul 2023Dismissed
Pr. Commissioner, Central Excise And CGST-Delhi South Vs Blackberry India Private Limited
Delhi High Court · (2023) 07 DEL CK 4636
Central Excise Act, 1944-Section 35GFinance Act, 1994-Section 83, 65(19), 65(105)(zzb)Place of Provision of Services Rules, 2012-Rule 2(f), 9
High Courts12 Jul 2023Partly Allowed
Sudeep Raj Saini Vs High Court Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4644
Constitution of India-Article 226, 32, proviso to Article 309, 233(2), 234Delhi Higher Judicial Service Rules, 1970-Paragraph V of the Appendix, Rule 9(2), 7C, Paragraph VI of the Appendix, Clause (6) of the Appendix, 13, 9Bar Council of India Rules-Rule 49
High Courts12 Jul 2023Dismissed
Union Of India & Anr. Vs R N Singh
Delhi High Court · (2023) 07 DEL CK 4645
Administrative Tribunals Act, 1985-Section 8(2)Tribunal Reforms Act, 2021-Sections 5, 5(1), 5(2), 9Tribunal (Conditions of Services) Rules, 2021
High Courts12 Jul 2023Dismissed
Harender Singh Vs Gnct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4670
Delhi Police (Punishment and Appeal) Rules, 1980-Rules 8(a), 10, 16(iii), 16(iv)CCS (Conduct) Rules-Rule 3(iii)CCS (CCA) Rules
High Courts12 Jul 2023Allowed
Union Of India & Anr. Vs Pallavi Gupta & Ors.
Delhi High Court · (2023) 07 DEL CK 4673
Central Civil Service Rules of 1965-Rule 6, 7Right to Information Act, 2005
High Courts12 Jul 2023Dismissed
Hansraj Vs Commissioner Of Police & Anr.
Delhi High Court · (2023) 07 DEL CK 4674
Delhi Police (Appointment and Recruitment) Rules, 1980-Rule 17, 17-B(IV), 13(ii), 8, 7
High Courts12 Jul 2023Dismissed
Union Of India & Ors Vs Narinder Singh
Delhi High Court · (2023) 07 DEL CK 4677
Constitution of India-Article 226Civil Service Regulations-Article 421
High Courts12 Jul 2023
Sukhmeet Kaur Vs Income Tax Officer Ward 28 1 & Anr.
Delhi High Court · (2023) 07 DEL CK 4713
Income Tax Act, 1961-Section 148A(b), 148A(d)
High Courts12 Jul 2023Disposed Of
Kanwar Nitish Alias Nitish Kanwar Vs State Of Nct Of Delhi
Delhi High Court · (2023) 07 DEL CK 0107
Indian Penal Code, 1860 — Section 90, 375, 376Code Of Criminal Procedure, 1973 — Section 164, 438Dowry Prohibition Act, 1961 — Section 4
High Courts12 Jul 2023Disposed Of
Shubham Pal Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 0106
Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 164, 439Protection Of Children from Sexual Offences Act, 2012 — Section 4
High Courts12 Jul 2023Disposed Of
Vinay Sharma Vs State(Nct Of Delhi) & Anr
Delhi High Court · (2023) 07 DEL CK 0105
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3), 439
High Courts12 Jul 2023Disposed Of
M/S Real Apt Solutions Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0104
Constitution of India, 1950 — Article 226
High Courts12 Jul 2023Dismissed
Saurabh Metals Pvt. Ltd Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0103
Constitution of India, 1950 — Article 226
High Courts12 Jul 2023Dismissed
Union Of India Vs Kendriya Bhandar
Delhi High Court · (2023) 07 DEL CK 0102
Arbitration and Conciliation Act, 1996 — Section 34, 34(2A), 37Indian Contract Act, 1872 — Section 73, 74