COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,767 of 6,818

High Courts12 Jul 2023Dismissed

Sandeep Kumar Vs State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2023) 07 DEL CK 4689

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 354, 506Protection of Children from Sexual Offences Act, 2012-Sections 10, 12

Read judgment

High Courts12 Jul 2023Partly Allowed

THDC India Ltd. Vs M/s PCL-Intertech Lenhydro Consortium JV

Delhi High Court · (2023) 07 DEL CK 4012

Arbitration and Conciliation Act, 1996-Section 2(1)(h), 9, 19, 31(7)(a), 31(7)(b), 33, 34, 34(2), 36, 37, 75, 81Partnership Act, 1932-Section 32, 69, 69(2), 69(3), 69(4), 69(4)(a)Indian Contract Act-Section 73, 74

Read judgment

High Courts12 Jul 2023Allowed

Satluj Jal Vidyut Nigam Ltd. Vs M/S Jaiprakash Hyundai Consortium & Ors.

Delhi High Court · (2023) 07 DEL CK 4011

Arbitration and Conciliation Act, 1996-Section 33(1), 34Minimum Wages Act, 1948-Section 5(2)

Read judgment

High Courts12 Jul 2023Disposed Of

Kanwar Nitish Alias Nitish Kanwar Vs State Of NCT Of Delhi

Delhi High Court · (2023) 07 DEL CK 4075

CrPC-Section 438, 164IPC-Section 90, 375, 376Dowry Prohibition Act, 1961-Section 4

Read judgment

High Courts12 Jul 2023Disposed Of

Shubham Pal Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 4077

CrPC-Section 439, 164IPC-Sections 363, 376POCSO Act-Section 4, 29

Read judgment

High Courts12 Jul 2023Disposed Of

Kingsley Ofobike Vs Narcotics Control Bureau

Delhi High Court · (2023) 07 DEL CK 4079

Cr.P.C.-Section 439NDPS Act, 1985-Sections 8(c), 21(c), 23(c), 29, 36A, 37, 42, 53, 67Evidence Act-Section 25

Read judgment

High Courts12 Jul 2023Dismissed

M/S Chitra Hardware Vs Commissioner Of VAT & Anr.

Delhi High Court · (2023) 07 DEL CK 4101

Delhi Value Added Tax Act, 2004-Section 74, 32, 59(2)

Read judgment

High Courts12 Jul 2023Disposed Of

Tahir Hussain Vs State

Delhi High Court · (2023) 07 DEL CK 4114

Indian Penal Code-Section 34, 109, 114, 120B, 124A, 147, 148, 149, 153A, 186, 201, 212, 295, 302, 307, 323, 341, 353, 365, 392, 395, 420, 427, 435, 436, 452, 454, 468, 471, 505PDPP Act-Section 3, 4Arms Act-Section 25, 27, 30

Read judgment

High Courts12 Jul 2023Disposed Of

Himalaya Wellness Company & Ors. Vs Wipro Enterprises Private Limited

Delhi High Court · (2023) 07 DEL CK 4173

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXVI Rules 4, 9 and 10CC Act-Order XI Rule 1(6)Trade Marks Act, 1999-Section 7, 9, 11, 27(1), 27(2), 28, 28(3), 29(2), 29(2)(a), 31, 124

Read judgment

High Courts12 Jul 2023Dismissed