High Courts13 Jul 2023Disposed Of

Parveen Soneja Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 07 DEL CK 4040

Code of Criminal Procedure, 1973-Section 41(A), 164, 173(2), 173(8), 438, 439Indian Penal Code, 1860-Section 34, 354, 354A, 354B, 364, 376, 406, 498, 498A, 506, 509, 511
High Courts13 Jul 2023Disposed Of

Ankur Abbot Vs Ekta Abbot

Delhi High Court · (2023) 07 DEL CK 4116

Code of Criminal Procedure, 1973-Section 397, 401, 482, 202Protection of Women from Domestic Violence Act, 2005-Section 23, 12Mental Healthcare Act, 2017-Section 105, 116, 120, 2(s), 2(1)(s), 2(1)(o), 2(g), 2(q), 2(r), 2(y), 4, 4(3), 3(5)
High Courts13 Jul 2023Dismissed

Mohd Iqbal Vs SEBI & Anr

Delhi High Court · (2023) 07 DEL CK 4119

Code of Criminal Procedure, 1973-Section 482, 200, 204, 313Securities and Exchange Board of India Act, 1992-Section 24(1), 27, 11B, 12(1B)Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999-Regulation 5(1), 68(1), 68(2), 73, 74
High Courts13 Jul 2023Disposed Of

Telefonaktiebolaget LM Ericsson (Publ) Vs Competition Commission Of India & Anr.

Delhi High Court · (2023) 07 DEL CK 4419

Competition Act, 2002-Sections 2(f)(ii), 3, 3(1), 3(2), 3(3), 3(4), 3(5), 3(5)(i)(b), 4, 4(1), 4(2), 5, 5(i)(b), 19, 19(1), 19(2), 19(3), 19(4), 19(6), 19(7), 21, 21A, 26, 26(1), 26(2), 26(2A), 26(3), 26(3A), 26(3B), 26(4), 26(5), 26(6), 26(7), 26(8), 27, 28, 41, 53A, 60, 62Patents Act, 1970-Sections 47, 51(1), 83, 83(f), 84, 84(1), 84(2), 84(4), 84(5), 84(6), 84(6)(iv), 84(7), 84(7)(a)(iii), 84(7)(c), 85, 87, 88, 88(1), 88(2), 88(3), 88(4), 89, 90, 90(1)(ix), 92, 92(3)(iii), 140, 140(1), 140(1)(iii)(c), 140(3); Chapter XVIConstitution of India-Article 254; Entry 49 of the First List and Entry 21 of the Third List of the Seventh Schedule