High Courts13 Jul 2023Disposed Of
Jai Raj & Anr. Vs Jai Prakash & Ors.
Delhi High Court · (2023) 07 DEL CK 4494
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,766 of 6,818
High Courts13 Jul 2023
Sagar Ratna Restaurants Pvt Ltd Vs Shree Shubh Rathnam Associates & Ors.
Delhi High Court · (2023) 07 DEL CK 4498
High Courts13 Jul 2023Disposed Of
M/s. Bakshi Mark (P) Ltd Vs Assessment Unit & Anr.
Delhi High Court · (2023) 07 DEL CK 4513
High Courts13 Jul 2023Disposed Of
Jagriti Yadav Vs Income Tax Officer Ward 36(1) Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4515
Income-tax Act, 1961-Section 148A(d)
High Courts13 Jul 2023Allowed
Mrs. Nasreen Hashmi Vs The State (Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4544
Indian Succession Act, 1925-Section 278
High Courts13 Jul 2023Disposed Of
Chelakara Ramaswamy Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4561
High Courts13 Jul 2023Disposed Of
State Vs Ajay @ Badakka & Ors.
Delhi High Court · (2023) 07 DEL CK 4595
Indian Penal Code, 1860-Section 307, 34, 325Cr.P.C., 1973-Section 378(3), 482, 313
High Courts13 Jul 2023Dismissed
Devender Kumar Kashyap Vs Chander Muni & Anr.
Delhi High Court · (2023) 07 DEL CK 4658
Arbitral and Conciliation Act, 1996-Section 37(1)(c), 34, 11Arbitration Act, 1940
High Courts13 Jul 2023Allowed
Indian Oil Corporation Ltd Vs Director Of Legal Metrology & Ors
Delhi High Court · (2023) 07 DEL CK 4682
Legal Metrology Act 2009-Section 19, 2(b), 48Legal Metrology (General) Rules, 2011-Rule 15Legal Metrology (General) Rules, 2001-Rule 15(1)
High Courts13 Jul 2023
Indrabhan Verma & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4708
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts13 Jul 2023Dismissed
Tunda Ram Dagar Vs Union Of India Through Director General, CISF & Anr.
Delhi High Court · (2023) 07 DEL CK 4710
CCS Pension Rules, 1972-Rule 41IPC-Section 302
High Courts13 Jul 2023Disposed Of
Uday Bhan Varma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4702
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts13 Jul 2023Disposed Of
Indrabhan Verma And Ors. Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2023) 07 DEL CK 0130
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, — Section 3, 4
High Courts13 Jul 2023Dismissed
Mohinder Singh Vs D.T.C. & Anr
Delhi High Court · (2023) 07 DEL CK 0125
Constitution of India, 1950 — Article 226
High Courts13 Jul 2023Allowed
Shiv Kali @ Bharti Vs Shyam Narayan Yadav & Ors.
Delhi High Court · (2023) 07 DEL CK 0124
Motor Vehicles Act, 1988 — Section 144, 166, 168, 173
High Courts13 Jul 2023Disposed Of
Nasreen Hashmi Vs State (Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 0123
Indian Succession Act, 1925 — Section 278
High Courts13 Jul 2023
Corporal Kumavat Sagar Nana Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0121
High Courts13 Jul 2023Dismissed
Mohd Iqbal Vs SEBI & Anr
Delhi High Court · (2023) 07 DEL CK 0114
Code Of Criminal Procedure, 1973 — Section 200, 204, 482Securities Exchange Board of India Act, 1992 — Section 11B, 12(1B), 24, 24(1), 27Negotiable Instruments Act 1881 — Section 138, 141
High Courts13 Jul 2023Disposed Of
Dhirender Kumar Vs Bala & Anr
Delhi High Court · (2023) 07 DEL CK 0113
Code Of Criminal Procedure, 1973 — Section 125, 128Hindu Marriage Act, 1955 — Section 24, 28AProtection of Women from Domestic Violence Act, 2005 — Section 20(6)
High Courts13 Jul 2023Disposed Of
Chelakara Ramaswamy Vs Union Of India & Ors
Delhi High Court · (2023) 07 DEL CK 0112