High Courts14 Jul 2023Disposed Of
Sandeep @ Pinto & Ors. Vs The State (NCT Of Govt. Of Delhi) & Anr.
Delhi High Court · (2023) 07 DEL CK 4257
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498-A, 406, 506, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,764 of 6,818
High Courts14 Jul 2023Disposed Of
Mohd. Moshin Alias Mosin & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4286
Cr. P.C.-Section 482IPC-Sections 498A, 406, 34
High Courts14 Jul 2023Disposed Of
Sh. Hemant Kumar & Ors. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4287
Cr.P.C.-Section 482IPC-Sections 498A, 406, 354B, 34Dowry Prohibition Act-Section 4
High Courts14 Jul 2023Disposed Of
Muzaffar Khan & Ors. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4288
IPC-Sections 324, 341, 34, 287, 304ACr.P.C.-Section 482
High Courts14 Jul 2023Allowed
Deepak Yadav & Ors. Vs State (Govt. Of NCT) & Anr.
Delhi High Court · (2023) 07 DEL CK 4289
CrPC-Section 482IPC-Section 308/34
High Courts14 Jul 2023Dismissed
Praveen Kumar Vs The State (Govt. Ofnct Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4290
IPC-Sections 377, 34POCSO Act-Sections 4, 6IT Act-Section 67
High Courts14 Jul 2023Dismissed
Ujjval Constructions Vs Larsen And Toubro Ltd.
Delhi High Court · (2023) 07 DEL CK 4363
Civil Procedure Code-Order XII Rule 6, XII, VIIIIncome Tax Act-Chapter XX-C
High Courts14 Jul 2023Dismissed
Sunil Kumar Vs Larsen And Toubro Ltd.
Delhi High Court · (2023) 07 DEL CK 4361
Civil Procedure Code-Order XII Rule 6, VIIIIncome Tax Act-Chapter XX-C
High Courts14 Jul 2023Dismissed
A. Radhika Vs M/S Wishwa Prakashan Publishers And Exports Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 4347
Industrial Disputes Act, 1947-Section 9A, 33C(2)shops & Establishment Act, 1948
High Courts14 Jul 2023Disposed Of
Jyoti Narang Vs Income Tax Officer
Delhi High Court · (2023) 07 DEL CK 4518
High Courts14 Jul 2023Dismissed
Rakesh Kumar Vs State (GNCTD)
Delhi High Court · (2023) 07 DEL CK 4527
Cr.P.C.-Section 438IPC-Sections 420, 467, 468, 471, 447, 448, 120B, 34
High Courts14 Jul 2023Dismissed
Kuldeep Kumar Malhotra & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2023) 07 DEL CK 4676
High Courts14 Jul 2023Disposed Of
M/s Goldy Engineering Works Vs Commissioner Of Central Excise & Anr.
Delhi High Court · (2023) 07 DEL CK 4683
Central Excise Act, 1944-Section 5-A, 11A, 11AA, 11AB, 11B, 11BB, 11D, 35, 35B, 35F, 35FF, 37, 37B, Rule 11Customs Act, 1962-Section 27, 27A, 129EConstitution of India-Article 12, 265
High Courts14 Jul 2023Disposed Of
Rajdeep Chowdhary Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4704
Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 221, 29, 25BSF Act, 1968-Section 40BSF Rules-Rule 59/1/5
High Courts14 Jul 2023Disposed Of
Fisher And Paykel Healthcare Limited Vs Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 07 DEL CK 0127
Constitution of India, 1950 — Article 226Patents Act, 2000 — Section 16, 59
High Courts14 Jul 2023Allowed
Chief Provident Fund Commissioner & Ors Vs Alok Kumar Agarwal & Anr.
Delhi High Court · (2023) 07 DEL CK 0120
Constitution of India, 1950 — Article 226
High Courts14 Jul 2023Allowed
Harish Tiwari Vs State Of Nct Of Delhi
Delhi High Court · (2023) 07 DEL CK 0119
Indian Penal Code, 1860 — Section 34, 120B, 384, 389, 411Code Of Criminal Procedure, 1973 — Section 436A, 436(2), 437, 439, 446A
High Courts14 Jul 2023Disposed Of
Rashmi Yadav Vs Kendriya Vidyalaya Sangathan & Anr.
Delhi High Court · (2023) 07 DEL CK 0118
High Courts14 Jul 2023Disposed Of
Ajay Kumar Manchanda Vs State Of Delhi
Delhi High Court · (2023) 07 DEL CK 0111
Indian Penal Code, 1860 — Section 120B, 408, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jul 2023Disposed Of
Rajdeep Chowdhary Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0110
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Border Security Force Act, 1968 — Section 40Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29