COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,762 of 6,818

High Courts18 Jul 2023Dismissed

Chief Engineer/TSP/NR Acting Through Deputy Chief Engineer/TS Northern Railway, New Delhi Vs M/s Vishal Nirmiti Pvt Ltd

Delhi High Court · (2023) 07 DEL CK 4720

Arbitration and Conciliation Act, 1996-Section 34, 34(3), 37(1)(c)Limitation Act-Section 5

High Courts18 Jul 2023Disposed Of

Kritika Agarwal Vs Union Of India And Ors.

Delhi High Court · (2023) 07 DEL CK 0189

Central Goods and Services Tax Act, 2017 — Section 70, 107, 107(1), 107(4)

High Courts18 Jul 2023Dismissed

Commissioner Of Income Tax -4 . Vs GE India Business Services Pvt. Ltd

Delhi High Court · (2023) 07 DEL CK 0188

Income Tax Rules, 1962 — Rule 10BIncome Tax Act, 1961 — Section 92CA, 143(1), 143(2), 143(3), 144C

High Courts18 Jul 2023Dismissed

Principal Commissioner Of Income Tax- 7 Vs M/S. Polyplex Corporation Ltd

Delhi High Court · (2023) 07 DEL CK 0187

Income Tax Act, 1961 — Section 90(2), 143(1)Investment Promotion Act, 1994 — Section 31, 34

High Courts18 Jul 2023Disposed Of

Pr. Commissioner Of Income Tax -Central -1 Vs Valley Iron & Steel Co. Ltd

Delhi High Court · (2023) 07 DEL CK 0186

Income Tax Act, 1961 — Section 43B, 133A, 142(1), 143(2), 271(1)(c)

High Courts18 Jul 2023Disposed Of

Commissioner Of Income Tax Vs Spirit Global Construction Pvt.Ltd

Delhi High Court · (2023) 07 DEL CK 0184

Income Tax Act, 1961 — Section 68, 132, 133(6), 139, 142(1), 143(1), 143(2), 147, 148, 292B

High Courts18 Jul 2023Dismissed

State Vs Sachin @ Shakti

Delhi High Court · (2023) 07 DEL CK 0183

Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27, 54, 59

High Courts18 Jul 2023Dismissed

Chief Engineer/TSP/NR Acting Through Deputy Chief Engineer/Ts Northern Railway, New Delhi Vs M/S Vishal Nirmiti Pvt Ltd

Delhi High Court · (2023) 07 DEL CK 0182

Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 37(1)(c)Limitation Act, 1963 — Section 5

High Courts18 Jul 2023Disposed Of

Sunil Sachdeva & Anr. Vs Registrar Of Cooperative Societies & Anr

Delhi High Court · (2023) 07 DEL CK 0181

Delhi Co-operative Societies Act, 2003 — Section 62, 66

High Courts18 Jul 2023Disposed Of

Deepak Goyal And Ors Vs Chief Secretary Delhi And Ors

Delhi High Court · (2023) 07 DEL CK 0180

Delhi Co-operative Societies Act, 2003 — Section 35

High Courts18 Jul 2023Disposed Of

Rajkumar Sav And Ors. Vs Municipal Corporation Of Delhi And Ors

Delhi High Court · (2023) 07 DEL CK 0179

Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, — Section 3, 4

High Courts18 Jul 2023Disposed Of

Ranjit Thakur And Ors . Vs Municipal Corporation Of Delhi And Ors.

Delhi High Court · (2023) 07 DEL CK 0178

Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014, — Section 3, 4

High Courts18 Jul 2023Disposed Of

Sarvadaman Singh Oberoi Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2023) 07 DEL CK 0145

Constitution of India, 1950 — Article 51, 253Protection of Human Rights Act, 1993 — Section 30, 31

High Courts18 Jul 2023Dismissed

Govind Ram Singhal Vs Govt. Nct Of Delhi And Anr.

Delhi High Court · (2023) 07 DEL CK 0144

Negotiable Instruments Act, 1881 — Section 118, 138, 139

High Courts18 Jul 2023Disposed Of

Ten Design Group Limited Vs Ramesh Chandra And Ors

Delhi High Court · (2023) 07 DEL CK 0143

Code Of Civil Procedure, 1908 — Order 23 Rule 3

High Courts18 Jul 2023Disposed Of

Arif@ Samir@ Pappi Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 07 DEL CK 0142

Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439

High Courts18 Jul 2023Disposed Of

Pargan Ram Alias Nikka Vs State

Delhi High Court · (2023) 07 DEL CK 0141

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(c), 29, 50, 67Code Of Criminal Procedure, 1973 — Section 309, 436A, 439

High Courts18 Jul 2023Disposed Of

Anita @ Kallo Vs State(Nct Of Delhi)

Delhi High Court · (2023) 07 DEL CK 0140

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37, 61, 85

High Courts18 Jul 2023Dismissed

Hom Karan Vs State, Govt. Of Nct Of Delhi

Delhi High Court · (2023) 07 DEL CK 0139

Indian Penal Code, 1860 — Section 120B, 409Prevention of Corruption Act, 1988 — Section 5(1), 7, 7A, 13(1)(c), 19, 19(1), 19(2), 19(3), 19(4)Code Of Criminal Procedure, 1973 — Section 197, 227, 228

High Courts18 Jul 2023Disposed Of

Pradeep Singh Rawat Vs Union Of India & Anr.

Delhi High Court · (2023) 07 DEL CK 0129

Constitution of India, 1950 — Article 14, 21, 226Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 13, 13A, 13(3), 13(2), 13(5)Railways Act, 1989 — Section 141, 146, 145(b), 147, 174(a)