High Courts18 Jul 2023Dismissed
Anita Vs Rakesh Kumar
Delhi High Court · (2023) 07 DEL CK 4299
Cr.PC-Section 482
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,760 of 6,818
High Courts18 Jul 2023Disposed Of
Navendu Agarwal Vs State (Nct Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4300
Cr.P.C.-Section 397, 482IPC-Section 380, 406
High Courts18 Jul 2023Disposed Of
Vinod Gupta Vs The State & Anr.
Delhi High Court · (2023) 07 DEL CK 4302
IPC-Sections 287, 337, 338Employee's Compensation Act, 1923Workmen Compensation Act
High Courts18 Jul 2023Dismissed
Tarun Kumar Vs Assistant Director Directorate Of Enforcement
Delhi High Court · (2023) 07 DEL CK 4384
Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)IPC, 1860-Section 120B, 420, 465, 467, 468, 471PMLA, 2002-Section 3, 45, 50
High Courts18 Jul 2023Allowed
NECO Heavy Engineering And Castings Ltd. Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4374
Arbitration and Conciliation Act, 1996-Section 14(1)(a), 14(2), 34
High Courts18 Jul 2023Dismissed
Hom Karan Vs State, Govt. Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4373
Prevention of Corruption Act, 1988-Section 7, 7A, 13(1)(c), 19, 19(1), 19(2), 19(3), 19(4)Indian Penal Code-Section 409, 120B, 454, 380CrPC-Section 164, 197, 227, 228
High Courts18 Jul 2023Disposed Of
Deepak Goyal & Ors. Vs Chief Secretary Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4343
Delhi Cooperative Societies Act, 2003-Section 35DCS Rules, 2007-Rule 53, Schedule II
High Courts18 Jul 2023Disposed Of
Sunil Sachdeva & Anr. Vs The Registrar Of Cooperative Societies & Anr.
Delhi High Court · (2023) 07 DEL CK 4339
Delhi Cooperative Societies Act, 2003-Section 62, 66
High Courts18 Jul 2023Allowed
Dilip Kumar Sah Vs Parshotam Alias Purshotam Lal (Since Deceased) Through Lrs & Anr.
Delhi High Court · (2023) 07 DEL CK 4394
High Courts18 Jul 2023Dismissed
HDFC ERGO General Insurace Co Ltd Vs Chander Kala Devi & Ors.
Delhi High Court · (2023) 07 DEL CK 4391
Insurance Act-Section 64-VBMotor Vehicles Act, 1988-Chapter XI, Section 146(1), 147(5), 149(1)
High Courts18 Jul 2023Allowed
Pradeep Singh Rawat Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4452
Constitution of India-Article 226, 19, 21, 14CCA/CCS Rules, 1965-Rules 13, 13(3), 13(5), 13A, 13.2, 13.2.1Railways Act, 1989-Sections 141, 145(b), 146, 147, 174(a)
High Courts18 Jul 2023Disposed Of
Mahesh Mishra Vs State Of Up
Delhi High Court · (2023) 07 DEL CK 4448
Code of Criminal Procedure-Section 482, 362IPC-Section 304/34, 220, 365/34, 304 Part I, 304 Part II
High Courts18 Jul 2023Allowed
Manudev Dahiya Vs Union Of India Through DG ITBP
Delhi High Court · (2023) 07 DEL CK 4444
Constitution of India-Article 226
High Courts18 Jul 2023Disposed Of
Mahesh Mishra Vs State Of UP
Delhi High Court · (2023) 07 DEL CK 4439
Criminal Procedure Code-Section 482, 362IPC-Section 304, 304 Part I, 304 Part II, 34, 220, 365
High Courts18 Jul 2023Disposed Of
Rxprism Health Systems Private Limited & Anr. Vs Canva Pty Ltd & Ors.
Delhi High Court · (2023) 07 DEL CK 4489
Code of Civil Procedure, 1908-Section 151, Order XXXIX Rule 1 & 2, VII Rule 11, VIII Rules 3, 4 and 5Patents Act, 1970-Section 3(k), 25(1), 25(2), Form 27Patent Rules, 2003 as amended in 2016-Rule 24C
High Courts18 Jul 2023Disposed Of
Pernod Ricard India Private Limited Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4495
Delhi Excise Act, 2009-Section 2(44), 13, 13(1)(c), 13(1)(g), 16, 17, 17(d), 18, 44, 72, 72(2), 72(5), 72(7)Delhi Excise Rules, 2010-Rule 23, 35Prevention of Money Laundering Act, 2002-Section 19
High Courts18 Jul 2023Disposed Of
MHG IP Holdings (Singapore) Pte. Ltd. Vs The Registrar Of Trade Marks, Delhi
Delhi High Court · (2023) 07 DEL CK 4496
Trade Marks Act, 1999-Section 91, 11, 12
High Courts18 Jul 2023Allowed
Sh. Manujendra Shah Vs Commissioner Of Income Tax-8 & Anr.
Delhi High Court · (2023) 07 DEL CK 4509
Income Tax Act, 1961-Section 143(1), 133(6), 148, 143(2), 142(1), 132, 50C, 153C, 48, 147, 151, 151(1), 54EC, 50CAWealth-tax Act, 1957-Section 2, 16A, 23AFinance Act, 2017
High Courts18 Jul 2023Dismissed
Principal Commissioner Of Income Tax- 7 Vs M/s. Polyplex Corporation Ltd.
Delhi High Court · (2023) 07 DEL CK 4510
Income-tax Act, 1961 (43 of 1961)-Section 143(1), 90(2)Investment Promotion Act B.E. 2520 (1997)-Section 31, 34Revenue Code B.E. 2481 (1938)-Section 70, 40(2)(3)(4)(5) or (6), 54