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Delhi High Court judgments

1,36,357 judgments · page 1,758 of 6,818

High Courts19 Jul 2023Dismissed

DOW Chemical International Pvt Ltd Vs Union Of India And Ors

Delhi High Court · (2023) 07 DEL CK 0164

Constitution of India, 1950 — Article 226Customs Tariff (Identification, Assessment and Collection of AntiDumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 4, 5, 6, 10, 11, 13, 15, 17, 17(1)(b), 18, 18(1)Customs Act, 1962 — Section 130
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High Courts19 Jul 2023Disposed Of

Ashraf Vs State

Delhi High Court · (2023) 07 DEL CK 0153

Indian Penal Code, 1860 — Section 34, 120B, 365, 392, 395, 411, 412Code Of Criminal Procedure, 1973 — Section 397, 401
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High Courts19 Jul 2023Disposed Of

Naseeb Vs State Nct Of Delhi

Delhi High Court · (2023) 07 DEL CK 0138

Indian Penal Code, 1860 — Section 34, 120B, 394, 395, 412, 482Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 439
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High Courts19 Jul 2023Dismissed

Mukesh Malik Vs Union Of India & Ors

Delhi High Court · (2023) 07 DEL CK 0137

Constitution of India, 1950 — Article 226, 227Central Industrial Security Force Rules, 2001 — Rule 34, 36Central Industrial Security Force Act, 1968 — Section 8, 9, 9(1), 9(3)
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High Courts19 Jul 2023Disposed Of

Chandra Mohan Khandelwal Vs State & Ors.

Delhi High Court · (2023) 07 DEL CK 0136

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354Protection of Children from Sexual Offences Act, 2012 — Section 8
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High Courts19 Jul 2023Disposed Of

Subhash Batra Vs Vijay Kumar

Delhi High Court · (2023) 07 DEL CK 0134

Code Of Criminal Procedure, 1973 — Section 397Negotiable Instruments Act, 1881 — Section 138
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High Courts18 Jul 2023Disposed Of

Ram Kishan & Anr. Vs Shiv Kumar & Anr.

Delhi High Court · (2023) 07 DEL CK 4034

Code of Civil Procedure, 1908-Order 23 Rule 3, VI Rule 4, 39 Rule 2AHindu Succession Act, 1956Contempt of Courts Act, 1971-Section 2 (b)
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High Courts18 Jul 2023Dismissed

Vasudha Shukla Vs Union Of India Through Secretary & Ors.

Delhi High Court · (2023) 07 DEL CK 4068

Limitation Act, 1963-Section 5UGC (Minimum Standards of Instruction for the Grant of the Master's Degree through Formal Education) Regulations, 2003-Clauses 1.2, 6.1, 6.5Regulations on Conduct of Examinations, Scheme of Evaluation and Discipline among students in Examinations-Clauses 13, 15, 16, 20
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