High Courts18 Jul 2023Dismissed
Yunus Khan Vs Haryana Roadways Through Its General Manager
Delhi High Court · (2023) 07 DEL CK 4122
Industrial Disputes Act, 1947-Section 25G, 25H, 25F, 25, 2(oo), 2(oo)(bb), Chapter VA, 17-B, 10(1)(c), 12(5)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,759 of 6,818
High Courts18 Jul 2023Allowed
Kamaljeet Bajwa & Ors. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4124
Companies Act, 1956-Section 394(2)Companies Act, 2013-Section 18Land Acquisition Act-Section 4, 6
High Courts18 Jul 2023
Sarvadaman Singh Oberoi Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 4128
Protection of Human Rights Act, 1993-Sections 2(d), 2(f), 30, 31Constitution of India-Articles 51, 253
High Courts18 Jul 2023Disposed Of
Sukhdeep Singh Chadha Vs Assessment Unit, Income Tax Department
Delhi High Court · (2023) 07 DEL CK 4134
Income Tax Act, 1961-Section 143(3), 144B
High Courts18 Jul 2023Disposed Of
Ms Raj Jain Vs Income Tax Officer Ward 35 1 Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4136
Income Tax Act, 1961-Section 148A(d), 148, 148A(b)
High Courts18 Jul 2023Dismissed
Rabindra Kumar Saha Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4160
Constitution of India-Article 226
High Courts18 Jul 2023Dismissed
Ms. Neeraj Rawat Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4164
High Courts18 Jul 2023
Jitendra Prasad Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4165
Constitution of India-Article 226
High Courts18 Jul 2023Disposed Of
Anita @ Kallo Vs The State (NCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4178
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 37
High Courts18 Jul 2023Disposed Of
Govindraju R G Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4199
Administrative Tribunals Act, 1985-Section 3(q), 14, 14(1)(a)
High Courts18 Jul 2023Dismissed
Ankit Bansal Vs S Paramjeet Singh Khurana
Delhi High Court · (2023) 07 DEL CK 4191
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Indian Partnership Act, 1932-Section 69, 69(3)(a)
High Courts18 Jul 2023Partly Allowed
Zenith Dance Institute Pvt. Ltd. Vs Zenith Dancing And Music
Delhi High Court · (2023) 07 DEL CK 4236
Code of Civil Procedure, 1980-Order XXXIX Rules 1, 2, 4Trade Marks Act, 1999-Section 9(1)(a), proviso to Section 9(1), 11, 11(1), 12, 29(2), 29(2)(b), 33, 57Transfer of Property Act-Section 114
High Courts18 Jul 2023
Aktiebolaget Volvo & Ors. Vs M K Enterprises
Delhi High Court · (2023) 07 DEL CK 4237
Code of Civil Procedure, 1908-Order XXIII Rule 3Trade Marks Act, 1999-Section 2(1)(zg)
High Courts18 Jul 2023
Pradeep Vs State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4291
IPC-Section 304B, 498A, 302Cr.P.C.-Section 176
High Courts18 Jul 2023
G Arun & Anr. Vs State NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4292
IPC-Sections 323, 354, 506, 341, 509, 34POCSO Act 2012-Section 8
High Courts18 Jul 2023
D S Sodhi Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4294
IPC-Section 463, 464, 468, 470, 474, 477AContempt of Courts Act, 1971Cr.P.C.-Section 482
High Courts18 Jul 2023
Sh. Sunil Kumar @ Sharma & Anr. Vs The State Through Sho P.S. Vijay Vihar & Anr.
Delhi High Court · (2023) 07 DEL CK 4295
IPC-Section 406, 498A, 34HMA-Section 13B(1), 13B(2)Contempt of Courts Act, 1971
High Courts18 Jul 2023Disposed Of
Arif@ Samir@ Pappi Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 07 DEL CK 4296
Cr. P.C.-Section 439IPC-Section 302, 201, 120B, 34
High Courts18 Jul 2023
Neeraj Kumar @ Neeraj Vs The State/Govt. of N.C.T. of Delhi
Delhi High Court · (2023) 07 DEL CK 4297
IPC-Section 306/34
High Courts18 Jul 2023Dismissed
Harpreet Singh @ Vansh Vs State And Anr.
Delhi High Court · (2023) 07 DEL CK 4298
Cr. PC-Section 397/401POCSO Act-Section 8, 9 (n), 10IPC-Section 354/506