High Courts18 Jul 2023Dismissed
The Commissioner Of Income Tax -4 Vs GE India Business Services Pvt. Ltd.
Delhi High Court · (2023) 07 DEL CK 4511
Income Tax Act, 1961-Section 143(1), 143(2), 92CA, 143(3), 144CIncome Tax Rules, 1962-Rule 10B
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Delhi High Court judgments
1,36,357 judgments · page 1,761 of 6,818
High Courts18 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax, Central-11 Vs DSC Ltd.
Delhi High Court · (2023) 07 DEL CK 4512
Income Tax Act, 1961-Sections 147, 148, 139, 143(2), 143(3), 142(1), 14A, 40A(iii)Income Tax Rules, 1962-Rule 8DFinance Act, 2021
High Courts18 Jul 2023
Commissioner Of Income Tax Vs Spirit Global Construction Pvt.Ltd
Delhi High Court · (2023) 07 DEL CK 4514
Income Tax Act, 1961-Sections 68, 132, 139, 142(1), 143(1), 143(2), 147, 148, 292B
High Courts18 Jul 2023Disposed Of
Commissioner Of Income Tax Vs Spirit Infradevelopers
Delhi High Court · (2023) 07 DEL CK 4520
High Courts18 Jul 2023Disposed Of
Ranjit Thakur & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4550
Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts18 Jul 2023Disposed Of
Rajkumar Sav & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4559
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts18 Jul 2023Dismissed
State Vs Sachin @ Shakti
Delhi High Court · (2023) 07 DEL CK 4604
IPC-Section 307, 34Arms Act-Section 25, 27, 54, 59
High Courts18 Jul 2023Dismissed
NTPC Ltd. Vs L And T - MHPS Boilers Pvt Ltd
Delhi High Court · (2023) 07 DEL CK 4626
Arbitration and Conciliation Act, 1996-Section 5, 18, 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2A), 37, 37(1)(c), 48, 48(2)(b)(ii), 75, 81Commercial Courts Act, 2015-Section 13Minimum Wages Act, 1948
High Courts18 Jul 2023Allowed
Nishant Singhal Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4630
Constitution of India-Article 226Passports Act, 1967-Section 11Registration of Births and Deaths Act, 1969-Section 15, Rule 11(1)
High Courts18 Jul 2023Dismissed
Deepanshu Yadav Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4631
Delhi Municipal Corporation Act, 1957-Section 507(a), 507
High Courts18 Jul 2023
Lt Col Praval Peter Retd & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4643
Delhi High Court RulesPension Regulations for the Army, 2008 (Part-I)-Regulation 34Armed Forces Tribunal Act, 2007
High Courts18 Jul 2023Disposed Of
Kritika Agarwal Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4655
Customs Tariff Act, 1975-Chapters 27 and 34Delhi Value Added Tax Act, 2004Central Goods and Services Tax Act, 2017-Section 70, 107, 107(1), 107(4)
High Courts18 Jul 2023Dismissed
Shri Gautam Arora Vs Govt. Of NCT Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4675
Representation of the People Act, 1951-Section 13 CCIncome Tax, 1922-Section 34(1-A)Specific Relief Act-Section 45
High Courts18 Jul 2023
Ravinder Kumar Vs Sahiba Chhabra & Ors.
Delhi High Court · (2023) 07 DEL CK 4678
CPC-Order IX Rule 13, IX Rule 7, VIII Rules 1 & 10
High Courts18 Jul 2023Dismissed
Arun Kumar Vs The Chairman, Delhi Subordinate Services Selection Board & Ors.
Delhi High Court · (2023) 07 DEL CK 4695
High Courts18 Jul 2023Disposed Of
B L Kashyap And Sons Ltd Vs Emaar India Ltd
Delhi High Court · (2023) 07 DEL CK 4694
CPC-Order XXI Rule 26, XXI Rule 26(1), Section 151, XLI Rule 1(3), XLI Rule 5(3)(c)Arbitration and Conciliation Act-Section 34, 36
High Courts18 Jul 2023Disposed Of
The Pr. Commissioner Of Income Tax -Central -1 Vs Valley Iron & Steel Co. Ltd.
Delhi High Court · (2023) 07 DEL CK 4705
Income Tax Act, 1961-Section 271(1)(c), 43B, 143(2), 142(1), 133A
High Courts18 Jul 2023Dismissed
Jai Kumar Vs Smt Meenakshi
Delhi High Court · (2023) 07 DEL CK 4714
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Sections 47, 151Limitation Act-Article 105 of Schedule
High Courts18 Jul 2023Disposed Of
Pargan Ram Alias Nikka Vs State
Delhi High Court · (2023) 07 DEL CK 4717
Code of Criminal Procedure, 1973-Section 439, 436A, 309Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21(c), 21, 50, 67, 37, 20, 29
High Courts18 Jul 2023Disposed Of
Pankaj Sharma Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4718
Cr. PC-Section 482IPC-Section 341, 498A, 406Hindu Marriage Act, 1955