High Courts18 Jul 2023Disposed Of
Manudev Dahiya Vs Union Of India Through DG ITBP
Delhi High Court · (2023) 07 DEL CK 0128
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,763 of 6,818
High Courts17 Jul 2023Disposed Of
Mukesh Bhardwaj Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4045
Code of Criminal Procedure-Section 439, 156(3)Indian Penal Code, 1860-Sections 406, 420, 120-B, 174-ACompanies Act, 2013-Section 149(12)
High Courts17 Jul 2023Allowed
Sh. Manoj Biswas & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4283
Cr.P.C.-Section 482, 125IPC-Section 498A, 406, 506, 34Hindu Marriage Act, 1955-Section 13B, 13B(1), 13B(2)
High Courts17 Jul 2023
Divay Bahl Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2023) 07 DEL CK 4293
Cr. PC-Section 482IPC-Sections 498A, 406Protection of Women from Domestic Violence Act-Section 12
High Courts17 Jul 2023Partly Allowed
Carlton Shoes Ltd. & Anr. Vs VIP Industries Ltd.
Delhi High Court · (2023) 07 DEL CK 4458
CPC-Order 39 Rules 1 and 2Companies Act, 1956Trade Marks Act, 1999-Section 7, 27, 27(2), 28, 28(1), 28(3), 29, 30(2)(e), 31, 34
High Courts17 Jul 2023
Shri Naresh Kumar Gandhi Vs Cambridge Foundation School & Ors.
Delhi High Court · (2023) 07 DEL CK 4381
Evidence Act, 1872-Section 65B, 65B(2), 65B(4), 63, 65Delhi School Education Act, 1973-Section 8(4)Delhi School Education Rules, 1973-Rule 59, 59(i), 59(k), 117, 117(b)(iii), 118, 118(iv), 120, 121, 123, 123(1)(b)(xvii), 123(1)(b)(xviii)
High Courts17 Jul 2023
Mrs Sharda Relan Vs State & Ors.
Delhi High Court · (2023) 07 DEL CK 4358
Indian Succession Act-Section 276, 59, 63Evidence Act-Sections 68, 67, 45, 47
High Courts17 Jul 2023Disposed Of
Future Generali Inida Insurance Co Ltd Vs Mahesh Kumar & Ors
Delhi High Court · (2023) 07 DEL CK 4388
High Courts17 Jul 2023
Mumtiyaj Ali Vs SDM Karawal Nagar & Anr.
Delhi High Court · (2023) 07 DEL CK 4499
High Courts17 Jul 2023Dismissed
SZF Exports Pvt. Ltd. & Anr. Vs Punjab National Bank & Anr.
Delhi High Court · (2023) 07 DEL CK 4651
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002SARFAESI Security Interest (Enforcement) Rules, 2002-Rule 9(1), 9(3)
High Courts17 Jul 2023Disposed Of
Siemens Industry Software NV Vs The Assistant Commissioner Of Income Tax (International Tax) Circle 3(1)(2), New Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4711
High Courts17 Jul 2023Disposed Of
Mukesh Bhardwaj Vs State Of Nct Of Delhi
Delhi High Court · (2023) 07 DEL CK 0126
Code Of Criminal Procedure, 1973 — Section 156(3), 439Indian Penal Code, 1860 — Section 120B, 174A, 406, 420Companies Act, 2013 — Section 149(12)
High Courts17 Jul 2023Allowed
Sharda Relan Vs State & Ors
Delhi High Court · (2023) 07 DEL CK 0122
Evidence Act, 1872 — Section 45, 47, 67, 68Indian Succession Act, 1925 — Section 59, 63, 276
High Courts14 Jul 2023Disposed Of
National Insurance Co. Ltd. Vs Satender
Delhi High Court · (2023) 07 DEL CK 4026
Motor Vehicles Act, 1988-Sections 173, 166, 140IPC-Sections 279, 338, 427
High Courts14 Jul 2023Partly Allowed
National Insurance Co. Vs Surender Singh Anand & Ors.
Delhi High Court · (2023) 07 DEL CK 4027
Indian Penal Code-Section 227, 337, 304-AMotor Vehicles Act, 1988-Section 166, 144, 173, 149(2)(a), 149(2)(a)(ii)CPC-Order 12 Rule 8
High Courts14 Jul 2023Disposed Of
Ajay Kumar Manchanda Vs State Of Delhi
Delhi High Court · (2023) 07 DEL CK 4042
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 408, 120B
High Courts14 Jul 2023Allowed
Harish Tiwari Vs State of NCT of Delhi
Delhi High Court · (2023) 07 DEL CK 4100
Code of Criminal Procedure, 1973-Section 439, 436A, 436(2), 446A, 436, 437Indian Penal Code, 1860-Section 384, 389, 411, 120-B, 34
High Courts14 Jul 2023Disposed Of
Chief Provident Fund Commissioner & Ors. Vs Alok Kumar Agarwal & Anr.
Delhi High Court · (2023) 07 DEL CK 4167
Constitution of India-Article 226Employees' Provident Funds Scheme, 1952-Section 72(6) / Paragraph 72(6), Paragraph 60(6), Paragraph 72(1), Paragraph 72(5)(d), Paragraph 69(1)(a) to (dd)
High Courts14 Jul 2023Disposed Of
Rashmi Yadav Vs Kendriya Vidyalaya Sangathan & Anr.
Delhi High Court · (2023) 07 DEL CK 4200
High Courts14 Jul 2023Disposed Of
Fisher And Paykel Healthcare Limited Vs The Controller Of Patents And Designs & Anr.
Delhi High Court · (2023) 07 DEL CK 4241
Constitution of India-Article 226Patents Act, 2000-Section 59, 16