High Courts12 Jul 2023Allowed
National Insurance Company Limited Vs Mahipal & Ors.
Delhi High Court · (2023) 07 DEL CK 4404
Central Motor Vehicles Rules, 1989-Rule 47, 48, 62Motor Vehicles Act, 1988-Section 39, 56, 56(1), 56(2), 66
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,768 of 6,818
High Courts12 Jul 2023Dismissed
Shri Ram General Insurance Company Ltd Vs Jugnu Kumari & Ors.
Delhi High Court · (2023) 07 DEL CK 4403
Motor Vehicles Act-Section 149(1), 149(2), 149(4), 149(5), 149(7)Motor Vehicles Act, 1939-Section 96(4)Right to Information Act
High Courts12 Jul 2023Allowed
Ashok Kumar Vs Pappu Yadav & Ors
Delhi High Court · (2023) 07 DEL CK 4400
Indian Penal Code, 1860-Sections 279/338
High Courts12 Jul 2023Allowed
Naveen Kumar Vs Jaswant Saini & Ors.
Delhi High Court · (2023) 07 DEL CK 4398
The Motors Vehicles Act, 1988
High Courts12 Jul 2023Allowed
Cholamandalam MS General Insurance Co. Ltd. Vs Kusuma Devi & Ors.
Delhi High Court · (2023) 07 DEL CK 4397
High Courts12 Jul 2023Dismissed
Reliance General Insurance Co Ltd Vs Smt Sapna Trivedi & Ors.
Delhi High Court · (2023) 07 DEL CK 4396
High Courts12 Jul 2023Allowed
Manish Raswant Vs Jaideep Raswant & Ors.
Delhi High Court · (2023) 07 DEL CK 4392
Code of Civil Procedure, 1908-Order VII Rule 10
High Courts12 Jul 2023
Indian Oil Corporation Ltd. Vs UOI & Ors.
Delhi High Court · (2023) 07 DEL CK 4410
Contract Labour (Regulation and Abolition) Act, 1970-Section 3, 7, 10, 10(1), 10(2), 12, 23, 25, 30, 30(2), 307Constitution of India-Article 42, 43, 226CPC-Section 151
High Courts12 Jul 2023Disposed Of
Shri Rohit Chhabra Vs Nishala Chhabra
Delhi High Court · (2023) 07 DEL CK 4440
Hindu Marriage Act-Section 24Protection of Women from Domestic Violence Act, 2005Indian Penal Code-Sections 406, 498A, 34
High Courts12 Jul 2023Disposed Of
The Commissioner Of Income Tax - International Taxation -3 Vs Springer Nature Customer Services Centre GMBH (Earlier Known As Springer Customers Centre GMBH)
Delhi High Court · (2023) 07 DEL CK 4484
Income Tax Act, 1961-Section 143(1), 143(2), 143(3), 144C(3)(a), 9(1)(vi), 9(1)(vii), 9, 9(1)(vii)(b), Explanation 2
High Courts12 Jul 2023Allowed
Roopak’s Pik And Pay Vs The Registrar Of Trademarks
Delhi High Court · (2023) 07 DEL CK 4492
Trade Marks Act, 1999-Section 91(1)
High Courts12 Jul 2023Dismissed
Saurabh Metals Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4504
Micro, Small and Medium Enterprises Development Act, 2006Constitution of India-Article 226
High Courts12 Jul 2023Allowed
Vinay Sharma Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2023) 07 DEL CK 4531
Cr.P.C.-Section 439, 156(3)IPC-Sections 420, 467, 468, 471, 120B
High Courts12 Jul 2023
Essential Interiors Designs Pvt Ltd Trough Its Director Shri Karan Seth Vs Globe International Inc Trough Its Prop Rajan Sharma
Delhi High Court · (2023) 07 DEL CK 4539
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 2(1)(e), 9, 12
High Courts12 Jul 2023Dismissed
Deepak Dahiya & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4553
High Courts12 Jul 2023Disposed Of
Anwar Khan alias Anwar CT/GD (951360047) Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4556
CCS (Pension) Rules, 1972-Rule 41
High Courts12 Jul 2023Disposed Of
Sabir & Ors. Vs State Of Delhi
Delhi High Court · (2023) 07 DEL CK 4576
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 307, 308, 323, 34, 304(I1), 304(II)Passports Act, 1967-Sections 5(2)(c), 6, 6(2), 6(2)(e), 6(2)(f), 22
High Courts12 Jul 2023Dismissed
Ashok Kumar Gupta & Anr. Vs Anil Gupta
Delhi High Court · (2023) 07 DEL CK 4578
Criminal Procedure Code, 1973-Section 482, 202, 192, 200, 203, 204, 262 to 265, 202(2)Negotiable Instruments Act, 1881-Section 138, 141, 143, 145, 145(1)Act 25 of 2005