CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,771 of 6,818

High Courts11 Jul 2023

J.H. Jewelers Vs Umed Chindaliya & Ors.

Delhi High Court · (2023) 07 DEL CK 4170

Code of Civil Procedure, 1908-Order IX Rule 7, XXXVIII Rule 5Prevention of Money Laundering Act, 2002Negotiable Instruments Act, 1881-Section 131, 131-A
Read judgment
High Courts11 Jul 2023Dismissed

Sanjay Kalra Vs State

Delhi High Court · (2023) 07 DEL CK 4188

Contempt of Courts Act, 1971-Section 10, 12, 14, 2(b)Code of Civil Procedure, 1908-Order XXXIX Rule 2A, Section 10
Read judgment
High Courts11 Jul 2023Dismissed

Subhash Mendiratta Vs Sureshb Mendiratta

Delhi High Court · (2023) 07 DEL CK 4192

Code of Civil Procedure, 1908-Section 115, 151, Order XII Rule 6Constitution of India-Article 51-A(h), 51-A(j)Indian Evidence Act, 1872-Section 45, 5 to 9
Read judgment
High Courts11 Jul 2023Dismissed

Krishna Kishore Singh Vs Sarla A Saraogi & Ors.

Delhi High Court · (2023) 07 DEL CK 4227

Code of Civil Procedure, 1908-Order VI Rule 17, XXXIX Rules 1 and 2, XXII Rules 1 and 11Constitution of India-Article 21, 19(1)(a), 19(2), 105, 104, 51-ALaw Reform (Miscellaneous Provisions) Act, 1934
Read judgment
High Courts11 Jul 2023Dismissed

Kamlesh Kothari & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2023) 07 DEL CK 4259

IPC-Sections 34, 120-B, 149, 170, 186, 201, 294(b), 341, 342, 353, 363, 384, 386, 388, 406, 409, 419, 420, 468, 471, 506, 506(1)Information and Technology Act, 2000-Section 66-DMaharashtra Control of Organised Crime Act, 1999-Sections 2(1)(a)(i), 2(1)(a)(iii), 2(1)(d), 2(1)(e), 3, 3(1), 3(1)(i), 3(2), 3(3), 3(4), 3(5), 18, 18(3), 21(4), 23, 23(1)(a), 23(2)
Read judgment