High Courts11 Jul 2023Disposed Of
Anuj Mishra & Ors. Vs State Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4278
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13(B)
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Delhi High Court judgments
1,36,357 judgments · page 1,772 of 6,818
High Courts11 Jul 2023
Pradeep Kumar Verma & Ors. Vs State & Anr.
Delhi High Court · (2023) 07 DEL CK 4279
Indian Penal Code-Sections 498A, 406, 34, 468AD.P. Act-Section 4Code of Criminal Procedure, 1973-Section 482
High Courts11 Jul 2023Disposed Of
Ragini Sharma Vs Nct Of Delhi & Anr.
Delhi High Court · (2023) 07 DEL CK 4282
Code of Criminal Procedure, 1973-Section 482IPC-Section 380
High Courts11 Jul 2023Dismissed
Nirmala Singh Vs High Court Of Delhi Through Registrar General
Delhi High Court · (2023) 07 DEL CK 4353
Constitution of India-Article 21-A, 226Delhi Judicial Service Rules, 1970-Rule 15, sub-clause (3) of Clause (D) of the Appendix to Rule 15
High Courts11 Jul 2023Dismissed
Aadya Antya Vs High Court Of Delhi Through Registrar General
Delhi High Court · (2023) 07 DEL CK 4352
Constitution of India-Article 21A, 226, 142Delhi Judicial Service Rules, 1970-Rule 15, sub-clause (3) of Clause (D) of the AppendixDHJS Rules-Clause XII of Rule 7, Rule 7C
High Courts11 Jul 2023Dismissed
Dhiraj Sahni Vs Rishi Anand
Delhi High Court · (2023) 07 DEL CK 4345
Code of Civil Procedure, 1908-Order XIII-A
High Courts11 Jul 2023Dismissed
Shri Ram General Insurance Company Ltd Vs Baby Khushi
Delhi High Court · (2023) 07 DEL CK 4405
Indian Penal Code, 1860-Sections 279, 338Motor Vehicles Act, 1988
High Courts11 Jul 2023Allowed
Smt. Rajbala & Ors. Vs Sh. Krishan Kumar Sharma & Ors.
Delhi High Court · (2023) 07 DEL CK 4402
Motor Vehicles Act
High Courts11 Jul 2023Dismissed
Pritee @ Pitambari Devi & Anr. Vs Shashi Kumar & Ors.
Delhi High Court · (2023) 07 DEL CK 4399
Motor Vehicles Act, 1988-Section 163
High Courts11 Jul 2023Dismissed
Haryana State Industrial And Infrastructure Development Corporation Ltd Vs IDBI Bank Limited & Anr
Delhi High Court · (2023) 07 DEL CK 4390
Arbitration and Conciliation Act, 1996-Section 5, 18, 28(3), 31(3), 34, 34(2), 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 37, 48, 75, 81Foreign Awards (Recognition and Enforcement) Act, 1961-Section 7(1)(b)(ii)Foreign Exchange Regulation Act
High Courts11 Jul 2023Allowed
Ajit Singh & Ors. Vs State & Ors.
Delhi High Court · (2023) 07 DEL CK 4418
Indian Succession Act, 1925-Section 118, 276, 283(3), 63, 63(c), 89Indian Evidence Act, 1872-Section 68, 71, 114, 74(2), 65(c)Rajasthan Escheat Regulation Act, 1956-Section 6(1)(b)
High Courts11 Jul 2023Dismissed
IDFC First Bank Limited Vs Hitachi MGRM Net Limited & Anr.
Delhi High Court · (2023) 07 DEL CK 4476
Arbitration and Conciliation Act, 1996-Section 5, 8, 9, 16, 16(2), 16(3), 17, 34, 37Recovery of Debts and Bankruptcy Act, 1993-Section 2(g), 17, 18, 19(7), 19(8), 19(9)Banking Regulation Act, 1949-Section 6, 6(n)
High Courts11 Jul 2023Allowed
New Era Cap Co. Inc. Vs M/s Galaxy Caps
Delhi High Court · (2023) 07 DEL CK 4464
Copyright Act, 1957CPC-Order XXXIX Rule 1 & 2, XIIIA Rule 2Delhi High Court (Original Side) Rules, 2018-Rule 1 of Chapter XA
High Courts11 Jul 2023Allowed
Star India Pvt Ltd & Anr. Vs Moviesjoy.In & Ors.
Delhi High Court · (2023) 07 DEL CK 4485
Code of Civil Procedure, 1908-Order XIII-A, XIII-A Rule 2, XIII-A Rule 3, XXXIX Rules 1 & 2, XV-ADelhi High Court Intellectual Property Rights Division Rules, 2022-Rule 27Commercial Courts Act, 2015-Section 18
High Courts11 Jul 2023Disposed Of
Chapter 4 Corp. Vs Dhanpreet Singh Trading As M/S Punjabi Adda
Delhi High Court · (2023) 07 DEL CK 4491
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXIII Rule 3, Section 151Trade Marks Act, 1999-Section 29(3), 2(zg), 11(6)Copyright Act, 1957
High Courts11 Jul 2023Disposed Of
Commissioner Of Income Tax (Exemptions) Delhi Vs M/S Institute Of Liver And Biliary Sciences
Delhi High Court · (2023) 07 DEL CK 4505
Income Tax Act, 1961-Section 10(23C)(iiiab), 10(23C)(iiiac), 11, 12 & 13Income Tax Rules, 1962-Rule 2BBBGeneral Financial Rules, 2017-Rule 230(8)
High Courts11 Jul 2023Allowed
Suresh Sachdev Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4541
Indian Succession Act, 1925-Section 276Indian Evidence Act-Section 68
High Courts11 Jul 2023Allowed
Umrao Rawat Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4542
CCS Pension Rules, 1972-Rule 38, 49Entitlement Rules for Casualty Pensionary Awards, 1982-Rules 5, 9
High Courts11 Jul 2023Partly Allowed
Basant Goel Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4627
High Courts11 Jul 2023Disposed Of
Raju Ranjan Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4664
Right of Person with Disability Act, 1995-Section 33, 322016 RPwD ActEmployees' Provident Fund and Miscellaneous Provisions Act, 1952