CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,774 of 6,818

High Courts10 Jul 2023Allowed

Shakeel Ahmad Vs Jamia Millia Islamia

Delhi High Court · (2023) 07 DEL CK 4335

Jamia Millia Islamia Act, 1988-Section 2(n), 4, 4(vi), 23(f), 25(1)(o), 25(2), 39(1), Statute 14 of ScheduleRegulation XI of the Bye-Laws of Jamia-Section 1Regulation XXXVII
Read judgment
High Courts10 Jul 2023Dismissed

Handicraft And Handlooms Exports Co Of India Vs SMC Comtrade Limited

Delhi High Court · (2023) 07 DEL CK 4385

Arbitration and Conciliation Act, 1996-Sections 5, 9, 9(1)(ii)(b), 9(ii)(b), 9(3), 11, 11(6), 12, 17, 17(1)(ii)(b), 17(1)(ii)(e), 17(2), 24(2), 34, 37, 37(2), 37(2)(b)Companies Act, 1956-Section 617Code of Civil Procedure, 1908-Order IX Rule 7, XXXVIII Rule 5, XXXIX Rules 1 and 2
Read judgment
High Courts10 Jul 2023Dismissed

Anuj Sharma Vs Amit Sharma

Delhi High Court · (2023) 07 DEL CK 4380

CPC-Order VII Rule 11, VII Rule 14, Section 151Registration Act, 1908-Section 17Indian Stamps Act, 1899-Section 35-A
Read judgment
High Courts10 Jul 2023Dismissed

State Vs Hari Lal & Ors.

Delhi High Court · (2023) 07 DEL CK 4450

Limitation Act, 1963-Section 5Cr.P.C-Section 482IPC-Sections 147, 148, 149, 307, 436, 427
Read judgment
High Courts10 Jul 2023Dismissed

Vikram Lal Vs Pooja

Delhi High Court · (2023) 07 DEL CK 4443

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Guardians and Wards Act, 1890-Sections 7 and 25
Read judgment