High Courts07 Jul 2023Disposed Of
Kritesh Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4140
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,776 of 6,818
High Courts07 Jul 2023Disposed Of
Bachchelal Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4149
High Courts07 Jul 2023Disposed Of
Jagdish Vs The Principal, Govt. Boys, Senior Secondary School GBSSS & Ors.
Delhi High Court · (2023) 07 DEL CK 4201
High Courts07 Jul 2023Disposed Of
Sh Rajkumar & Ors. Vs The State & Anr.
Delhi High Court · (2023) 07 DEL CK 4268
IPC-Sections 498A, 506, 509, 34Hindu Marriage Act-Section 13BCode of Criminal Procedure-Section 482
High Courts07 Jul 2023Disposed Of
Osama Javed Vs The State Anr
Delhi High Court · (2023) 07 DEL CK 4269
CrPC-Section 439IPC-Sections 354, 354(D), 356, 379, 506POCSO-Section 12
High Courts07 Jul 2023
Dheeraj @ Badal Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 07 DEL CK 4270
Cr.PC-Section 439IPC-Section 307, 34
High Courts07 Jul 2023Disposed Of
Nayati Healthcare And Research NCR Private Limited Vs Vidya Sagar Kaushalya Devi Memorial Health Centre
Delhi High Court · (2023) 07 DEL CK 4383
Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts07 Jul 2023Dismissed
Khandesh Haj Corporation Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4370
Contempt of Courts Act, 1971Constitution of India
High Courts07 Jul 2023Dismissed
Al Tawaf Hajj And Umrah Travels And Tourism Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4366
Contempt of Courts Act, 1971Constitution of India
High Courts07 Jul 2023Disposed Of
Snehalata Kumudini Jain Vs Usha Jain & Ors.
Delhi High Court · (2023) 07 DEL CK 4354
Indian Succession Act, 1925-Section 276Code of Civil Procedure, 1908-Order XXII Rule 10, XXII Rule 3, XXII Rule 5
High Courts07 Jul 2023Dismissed
Bharat Mata Saraswati Bal Mandir Senior Secondary School Vs Vinita Singh & Ors.
Delhi High Court · (2023) 07 DEL CK 4351
Delhi School Education Act, 1973-Section 10(1), 10Constitution of India-Article 12, 226
High Courts07 Jul 2023Disposed Of
IFFCO Tokio General Insurance Co Ltd Vs Kanhaiya Lal Rathore & Ors
Delhi High Court · (2023) 07 DEL CK 4408
High Courts07 Jul 2023Dismissed
Indeen Bio Power Ltd Vs EFS Facilities Services India Pvt Ltd
Delhi High Court · (2023) 07 DEL CK 4424
Commercial Courts Act, 2015-Section 13(1)Arbitration and Conciliation Act, 1996-Sections 18, 28, 28(3), 31(3), 34, 34(2)(a)(iii), 34(2)(b), 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b)(ii), 75, 81Foreign Exchange Regulation Act, 1973
High Courts07 Jul 2023Allowed
Nisar Ahmed Vs Agya Pal Singh
Delhi High Court · (2023) 07 DEL CK 4421
Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B, 14(7)Wakf Act, 1995-Section 83, 85, 83(1), 55CPC-Order 7 Rule 11
High Courts07 Jul 2023Dismissed
Indian Potash Ltd Vs M/s Emmsons Gulf DMCC
Delhi High Court · (2023) 07 DEL CK 4417
Arbitration & Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1872-Section 7, 230CPC-Order 8 Rule 1A(3), 6, 8
High Courts07 Jul 2023
Tata Sky Limited Vs LinkedIn Corporation & Ors.
Delhi High Court · (2023) 07 DEL CK 4474
Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
High Courts07 Jul 2023Disposed Of
Nippon Steel Corpration Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2023) 07 DEL CK 4469
Patents Act, 1970-Section 117A(2), 15, 12, 10(4), 2(1)(j), 2(1)(ja), 2Tribunals Reforms Act, 2021
High Courts07 Jul 2023Allowed
Sporta Technologies Pvt. Ltd. & Anr. Vs Unfading OPC Private Limited
Delhi High Court · (2023) 07 DEL CK 4468
CPC-Order 39 Rule 3
High Courts07 Jul 2023Disposed Of
Rajnish Yadav Vs Income Tax Officer, Ward 62 (1), Delhi
Delhi High Court · (2023) 07 DEL CK 4488
Income Tax Act, 1961-Section 148A(b), 148A(d), 132(4)