High Courts10 Jul 2023Disposed Of
Pr. Commissioner Of Income Tax (Central)-2 Vs N. S. Software
Delhi High Court · (2023) 07 DEL CK 4487
Income-tax Act-Section 36(1)(iii)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,775 of 6,818
High Courts10 Jul 2023
Dr Kumar Alok Vs Anish Dayal Singh DG ITBP & Ors.
Delhi High Court · (2023) 07 DEL CK 4546
Contempt of Court Act, 1971
High Courts10 Jul 2023Disposed Of
Hari Prasad Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4549
High Courts10 Jul 2023Disposed Of
Yogesh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4551
High Courts10 Jul 2023Dismissed
Susheel Kumar Vs Union Of India & Anr.
Delhi High Court · (2023) 07 DEL CK 4555
High Courts10 Jul 2023Dismissed
State Vs Munesh Pal
Delhi High Court · (2023) 07 DEL CK 4563
Criminal Procedure Code (Cr.P.C.), 1973-Section 377, 428IPC-Section 307Arms Act-Section 27
High Courts10 Jul 2023Disposed Of
Kamlesh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 07 DEL CK 4592
ITBP Rules, 1992ITBPF Rules, 1994-Rule 26(3), 26(5)CCS (Medical Examination) Rules, 1957-Rule 2(2), para 7
High Courts10 Jul 2023Disposed Of
Gaurav Bhardwaj Vs Bhumika Arora
Delhi High Court · (2023) 07 DEL CK 4599
Protection of Women from Domestic Violence Act, 2005-Section 12Hindu Marriage Act
High Courts10 Jul 2023Disposed Of
Siddharth Sahib Singh Vs Apex Council Of DDCA
Delhi High Court · (2023) 07 DEL CK 4625
Constitution of India-Article 226, 32, 12, 136, Part IIICompanies Act, 1956-Section 8Companies Act, 2013-Section 8, Chapter 16, 241, 242, 242(2)(a), 242(4), 244, 244(1)(b), 245, 245(1)
High Courts10 Jul 2023Dismissed
GLS Foils Products Pvt. Ltd. Vs FWS Turnit Logistic Park LLP & Ors.
Delhi High Court · (2023) 07 DEL CK 4723
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 11, 9, 21, 37, 37(2), 37(2)(a), 34, 37(ii)(b)Specific Relief Act, 1963-Section 14(b), 14(d), 41(h), 10, 11(2), 14, 16, 19(b)Transfer of Property Act-Section 52
High Courts10 Jul 2023Disposed Of
M/s Ranjit Construction Company Vs Gujarat State Road & Building Department & Ors.
Delhi High Court · (2023) 07 DEL CK 4732
Arbitration and Conciliation Act, 1996-Section 11, 73, 62(3), 76, 12, Fourth ScheduleIndian Stamp Act, 1899-Section 3
High Courts10 Jul 2023Disposed Of
M/S Ranjit Construction Company Vs Gujarat State Road & Building Department & Ors
Delhi High Court · (2023) 07 DEL CK 0089
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 62(3), 73, 76Indian Stamp Act, 1899 — Section 3
High Courts10 Jul 2023Disposed Of
Anay Kumar Gupta Vs Jagmeet Singh Bhatia
Delhi High Court · (2023) 07 DEL CK 0088
Constitution of India, 1950 — Article 142, 227Arbitration and Conciliation Act, 1996 — Section 8, 11(14), 29A, 29A(4), 29A(5), 34, 38(5)
High Courts10 Jul 2023
Capital Land Builders Pvt. Ltd. & Ors. Vs M/S Shaheed Memorial Society (Regd)
Delhi High Court · (2023) 07 DEL CK 0087
Code Of Civil Procedure, 1908 — Section 151, Order 15 Rule 2, Order 12 Rule 6, Order 7 Rule 11Companies Act, 1956 — Section 108, 108(1A), 111(4), 150, 159, 164, 234(i), 235A, 284, 397, 398Evidence Act, 1872 — Section 58, 91
High Courts10 Jul 2023Disposed Of
Suresh Sachdev Vs Govt Of Nct Of Delhi & Ors
Delhi High Court · (2023) 07 DEL CK 0086
Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts10 Jul 2023Disposed Of
Siddharth Sahib Singh Vs Apex Council Of DDCA
Delhi High Court · (2023) 07 DEL CK 0071
Constitution of India, 1950 — Article 12, 32, 136, 226Companies Act, 1956 — Section 8, 241, 242, 242(2)(a), 242(4), 244, 244(1)(b), 245, 245(1)
High Courts10 Jul 2023Disposed Of
Kamlesh Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 07 DEL CK 0070
Indo-Tibetan Border Police Force Rules, 1992 — Rule 26(3), 26(5)Central Civil Services (Medical Examination) Rules, 1957 — Rule 2(2)
High Courts07 Jul 2023Disposed Of
Anil Goel & Ors. Vs State & Ors.
Delhi High Court · (2023) 07 DEL CK 4087
Constitution of India-Article 226Cr.P.C., 1973-Section 482Indian Penal Code, 1860-Sections 406, 420, 120-B
High Courts07 Jul 2023Allowed
Advance Systems Vs The Commissioner Of Central Excise And CGST
Delhi High Court · (2023) 07 DEL CK 4099
Central Goods and Services Tax Act, 2017-Section 54(3)(i), 16(2)(c), 42(2)
High Courts07 Jul 2023
S.B. Distributors Acting Through Its Partners Petitioner 2, 3 And 4 And Ors. Vs Income Tax Officer Ward 35(1) Delhi & Ors.
Delhi High Court · (2023) 07 DEL CK 4117
Income Tax Act, 1961-Section 147, 144