High Courts07 Jul 2023Disposed Of

Nisar Ahmed Vs Agya Pal Singh

Delhi High Court · (2023) 07 DEL CK 0053

Code Of Civil Procedure, 1908 — Order 7Rule 11Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25BWakf Act, 1995 — Section 55, 83, 83(1), 85
High Courts06 Jul 2023Disposed Of

D.T.C. Vs Narendra Kumar & Ors.

Delhi High Court · (2023) 07 DEL CK 4016

Industrial Disputes Act, 1947-Section 33(2)(b), 10, 10(1)(c) and (d), 11AConstitution of India-Article 226
High Courts06 Jul 2023Dismissed

Subhash Chandra Raswant & Anr. Vs Alokesh Barua

Delhi High Court · (2023) 07 DEL CK 4033

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B(5), 14(1)(a), 14(1)(c), 14(1)(j), 25B(8), 25-B, proviso to Section 25-B(8)Transfer of Property Act, 1882-Section 53A, 54Tamil Nadu Buildings (Lease and Rent Control) Act, 1960-Section 10(2)(i), 10(2)(iii)
High Courts06 Jul 2023Dismissed

Varun Maurya Vs Sumit Chauhan

Delhi High Court · (2023) 07 DEL CK 4451

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XLIII, Section 104, XXXVIIContract Act, 1872-Sections 73 and 74