High Courts07 Aug 2023Disposed Of
Simran Kaur Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1831
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,722 of 6,818
High Courts07 Aug 2023
Harinder Pal Singh Vs HDFC Bank
Delhi High Court · (2023) 08 DEL CK 1832
Constitution of India-Article 227
High Courts07 Aug 2023Disposed Of
Gaytri Sharma Vs Gurnam Singh & Ors.
Delhi High Court · (2023) 08 DEL CK 1833
High Courts07 Aug 2023Disposed Of
Smt Gayatri Sharma Vs Sh Gurnam Singh
Delhi High Court · (2023) 08 DEL CK 1835
High Courts07 Aug 2023Allowed
Ram Avtar Singh Vs Chairman And Managing Director, Central Warehousing Corporation & Anr
Delhi High Court · (2023) 08 DEL CK 0355
Constitution of India, 1950 — Article 226Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 9(9)(c)
High Courts07 Aug 2023
Geeta Sharma Vs Public Enterprises Selection Board & Ors.
Delhi High Court · (2023) 08 DEL CK 0354
Constitution of India, 1950 — Article 14, 21, 19(1)(g), 226Right to Information Act, 2005 — Section 8(1)(j)
High Courts07 Aug 2023Allowed
Information Tv Pvt Ltd. Vs Registrar Of Trade Marks
Delhi High Court · (2023) 08 DEL CK 0353
Trade Marks Rules, 2017 — Rule 36(1)Trade Mark Act, 1999 — Section 9, 9(1)(b), 11, 18(1), 91
High Courts07 Aug 2023
Mankind Pharma Limited Vs Novakind Bio Sciences Private Limited
Delhi High Court · (2023) 08 DEL CK 0352
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Mark Act, 1999 — Section 2(m), 2(1)(m), 2(zb), 2(zb)(ii), 2(2)(b), 2(2)(c), 29, 29(1), 29(2), 29(2)(b), 29(3), 29(4), 29(5)
High Courts07 Aug 2023
Roxtec AB & Anr Vs Sukant Chakravarty & Ors
Delhi High Court · (2023) 08 DEL CK 0351
Code of Civil Procedure, 1908 — Order 1 Rule 10Trade Mark Act, 1999 — Section 29(3), 124Designs Act, 2000 — Section 20, 30, 30(1), 30(2), 30(5)
High Courts07 Aug 2023Dismissed
Lakhmi Chand (Through Its Legal Heirs) Vs Sube Singh
Delhi High Court · (2023) 08 DEL CK 0327
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 22 Rule 4, Order 9 Rule 7
High Courts07 Aug 2023Disposed Of
Harinder Pal Singh Vs HDFC Bank
Delhi High Court · (2023) 08 DEL CK 0326
Constitution of India, 1950 — Article 227
High Courts07 Aug 2023Disposed Of
Gayatri Sharma Vs Gurnam Singh
Delhi High Court · (2023) 08 DEL CK 0325
High Courts07 Aug 2023Disposed Of
Pitam Goel Vs Radhey Shyam
Delhi High Court · (2023) 08 DEL CK 0324
High Courts07 Aug 2023Disposed Of
Simran Kaur Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 0323
High Courts07 Aug 2023Disposed Of
Gaytri Sharma Vs Gurnam Singh Anr Ors
Delhi High Court · (2023) 08 DEL CK 0322
High Courts07 Aug 2023
Om Dutt Sharma Vs Renu Trehan & Anr.
Delhi High Court · (2023) 08 DEL CK 0321
Limitation Act, 1963 — Article 113Code of Civil Procedure, 1908 — Section 10, Order 15 Rule 1, Order 12 Rule 6, Order 7 Rule 11
High Courts07 Aug 2023Dismissed
Hemant Sahni Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2023) 08 DEL CK 0320
Code of Criminal Procedure, 1973 — Section 401, 397Protection of Women from Domestic Violence Act, 2005 — Section 12, 23(2)
High Courts07 Aug 2023Dismissed
Jaleesh@ Jaleesh Ahmed Khan Vs State (Govt. Of Nct Delhi)
Delhi High Court · (2023) 08 DEL CK 0319
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304, 341, 451
High Courts07 Aug 2023Dismissed
Kaushik Sen Gupta & Anr. Vs State Govt Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0318
Code of Criminal Procedure, 1973 — Section 164, 397, 401, 482Indian Penal Code, 1860 — Section 34, 328, 366, 376, 406, 498A, 506
High Courts07 Aug 2023Disposed Of
Sartaj @Allaharakha Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0317
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1210(II), 1271, 1842Code of Criminal Procedure, 1973 — Section 482