High Courts07 Aug 2023Disposed Of
Mujeeb Alam Vs Union Of India And Ors.
Delhi High Court · (2023) 08 DEL CK 0295
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,724 of 6,818
High Courts07 Aug 2023Disposed Of
Hav. Manish Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 0294
High Courts07 Aug 2023Disposed Of
Jindal Stainless Ltd Vs Deputy Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 08 DEL CK 0293
Income Tax Act, 1961 — Section 143(3), 154, 220, 221, 221(1), 245, 254, 271(1)(c)
High Courts07 Aug 2023Disposed Of
Indian Railway Catering And Tourism Corp. Ltd Vs M/S A K Roy
Delhi High Court · (2023) 08 DEL CK 0292
Arbitration and Conciliation Act, 1996 — Section 34, 37Limitation Act, 1963 — Section 14
High Courts07 Aug 2023Disposed Of
Mohd. Sumer Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0071
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1210(ii), 1271Code of Criminal Procedure, 1973 — Section 482
High Courts07 Aug 2023Dismissed
Amit Yadav Vs State
Delhi High Court · (2023) 08 DEL CK 0070
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts07 Aug 2023Disposed Of
Manoj Kumar And Anr Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0065
Indian Penal Code, 1860 — Section 34, 405, 406, 489A, 498ACode Of Criminal Procedure, 1973 — Section 164, 397Hindu Marriage Act, 1955 — Section 13(i)(a)
High Courts07 Aug 2023Dismissed
Priya Khurana Vs State
Delhi High Court · (2023) 08 DEL CK 0055
Code of Criminal Procedure, 1973 — Section 439(2), 482Indian Penal Code, 1860 — Section 34, 377, 406, 498A
High Courts07 Aug 2023Disposed Of
Rahul Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0054
Indian Penal Code, 1860 — Section 363, 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 94, 94(2), 94(2)(i), 94(2)(ii), 94(2)(iii)
High Courts07 Aug 2023Disposed Of
Sanjeev Kumar Jain Vs Union Bank Of India And Ors.
Delhi High Court · (2023) 08 DEL CK 0053
Constitution of India, 1950 — Article 227Security Interest Enforcement Rules, 2002 — Rule 8(1), 8(5), 9(2), 9(4)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 17
High Courts04 Aug 2023Disposed Of
Ms. Surekha Vs University Grants Commission
Delhi High Court · (2023) 08 DEL CK 1082
High Courts04 Aug 2023Disposed Of
M/s Om Shiva Traders Pvt. Ltd. Vs Income Tax Officer Ward 13(4) New Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1126
Income Tax Act, 1961-Section 68
High Courts04 Aug 2023Disposed Of
Mrs. Mansi Garg & Ors. Vs Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 08 DEL CK 1169
Constitution of India-Article 226
High Courts04 Aug 2023Dismissed
Delhi Development Authority Vs Sanjay Kumar
Delhi High Court · (2023) 08 DEL CK 1178
Delhi Development Authority Act, 1957-Section 21DDA Conduct, Disciplinary & Appeal Regulations, 1999-Regulation 4, 4(1), 4(3), 4(4), 4(5)DDA (Disposal of Nazul Land) Rules, 1981
High Courts04 Aug 2023Dismissed
Piyush Verma Vs Food Corporation Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1205
Constitution of India-Article 226, 227
High Courts04 Aug 2023Dismissed
Deptt. Of Health, Govt. Of NCT Of Delhi Vs Kamla Mehndiratta & Ors.
Delhi High Court · (2023) 08 DEL CK 1202
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order XXI, Section 24
High Courts04 Aug 2023Dismissed
Ambica Pharmacy Vs Surma Kanwal Nain Pharmacy
Delhi High Court · (2023) 08 DEL CK 1286
High Courts04 Aug 2023Dismissed
Amir Singh Aggarwal Vs Arun Goel
Delhi High Court · (2023) 08 DEL CK 1394
DDA (Disposal of Developed Nazul Land Rules), 1981-Rule 18, 18(ii), 45
High Courts04 Aug 2023Dismissed
Devender Kumar Since Deceased Through Lrs Vs Aruna Bakshi & Ors.
Delhi High Court · (2023) 08 DEL CK 1409
High Courts04 Aug 2023Allowed
Ram Rati & Anr. Vs United India Ins Co Ltd & Ors.
Delhi High Court · (2023) 08 DEL CK 1434