High Courts07 Aug 2023Dismissed

Hemlata Vs State & Others

Delhi High Court · (2023) 08 DEL CK 0316

Code of Criminal Procedure, 1973 — Section 161, 173, 227, 228, 239, 240, 482Indian Penal Code, 1860 — Section 34, 306, 405, 406, 498A
High Courts07 Aug 2023Dismissed

Mohit Mittal Vs Kanika Jain

Delhi High Court · (2023) 08 DEL CK 0315

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 12(1)(c), 13(1)(ia), 13(1)(ib), 24Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts07 Aug 2023Dismissed

Rajeev Vs Hariom Kumar

Delhi High Court · (2023) 08 DEL CK 0313

Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 11(1)
High Courts07 Aug 2023Dismissed

Mohd. Ghous Vs Subhash Taneja

Delhi High Court · (2023) 08 DEL CK 0311

Code of Civil Procedure, 1908 — Section 20(c), 115, Order 7 Rule 10, Order 7 Rule 11Indian Contract Act, 1872 — Section 23, 28Arbitration and Conciliation Act, 1996 — Section 2(e), 11, 11(12)(b)
High Courts07 Aug 2023Dismissed

Abhijit Mishra Vs Reserve Bank Of India & Anr

Delhi High Court · (2023) 08 DEL CK 0308

Payment and Settlement Systems Act, 2007 — Section 2, 2(1)(i), 2(1)(p), 2(1)(q), 4, 4(1), 7, 13, 14, 16, 17, 20, 26, 27, 28, 30Aadhaar (Targeted. Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 — Section 23A, 28, 29, 38, 38(g), 38(i), 43
High Courts07 Aug 2023Allowed

Parveen Garg Vs State & Anr

Delhi High Court · (2023) 08 DEL CK 0303

Constitution of India, 1950 — Article 20(3)Code of Criminal Procedure, 1973 — Section 41A, 156(3), 438Indian Penal Code, 1860 — Section 34, 419, 420, 468, 471